Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 12 in Arunachal Pradesh University Act, 2012 12. Every Dean of the Faculty shall be appointed in such manner and shall exercise such power and perform such duties as may be prescribed by the Statutes.
