Section 2 in The Orissa Ayurvedic Medicine Rules, 1960
2.
Unless the context otherwise requires-(a)"Act" means the Orissa Ayurvedic Medicine Act, 1960;(b)"Form" means a form appended to these rules;(c)"Section" means a section of the Act ;(d)The words and expressions used in these rules but not defined herein shall have the same meaning as has been respectively assigned to them under the Act.
