Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(9)] [Section 3] [Entire Act] State of Goa - Subsection Section 3(9)(iii) in Prisons (Goa, Daman and Diu Amendment) Act, 1967 (iii)for clause (10), the following clause shall be substituted, namely:-