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Madhya Pradesh High Court

Hardeep Singh Anand vs The State Of Madhya Pradesh on 13 September, 2022

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                                  1
                               IN      THE     HIGH     COURT OF MADHYA                 PRADESH
                                                         AT JABALPUR
                                                           BEFORE
                                             HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                        CHIEF JUSTICE
                                                              &
                                             HON'BLE SHRI JUSTICE VISHAL MISHRA
                                                 ON THE 13 th OF SEPTEMBER, 2022
                                                           WP-11673-2009

                         BETWEEN:-
                         (HARDEEP SINGH ANAND S/O LATE SARDAR SOHAN SINGH
                         ANAND, AGED ABOUT 55 YEARS, OCCUPATION: MANAGING
                         DIRECTOR DEEPIKA CLASSES 1228 LAXMIBAG NAPIER TOWN
                         JABALPUR (MP)

                                                                                         .....PETITIONER
                         (PETITIONER PARTY-IN-PERSON - ABSENT)

                         AND
                         1.        UNION SECRETARY (FINANCE) NORTH BLOCK NEW DELHI
                                   (MADHYA PRADESH)

                         2.        MR.D.SHRINIVAS RAO OCCUPATION: D.I.G. JABALPUR
                                   RANGE CIVIL LINES JABALPUR (MADHYA PRADESH)

                         3.        MAKRAND DEOUSKAR OCCUPATION: SUPTD.OF POLICE
                                   CIVIL LINES JABALPUR (MADHYA PRADESH)

                         4.        SATISH MEHRATHROUGH: S.S.P.OFFICE OCCUPATION: T.I.
                                   DISTT. JABALPUR (MP)

                         5.        THE STATE OF MADHYA PRADESH MADAN MAHAL DISTT.
                                   JABALPUR (MP)

                         6.        D.K.GOEL OCCUPATION: MANAGING DIRECTOR OF
                                   FIITJEE CLASSES ICSE HOUSE NEAR HOUZ KHAS BUS
                                   TERMINUS SARVPRIYA VIHAR NEW (MP)

Signature Not Verified
  SAN
                         7.        ANIL DASWANI OCCUPATION: MANAGING DIRECTOR OF
                                   DASWANI CALSSES PLOT NO.638, CAD CIRCLE KOTA
Digitally signed by PREM SHANKAR
MISHRA
Date: 2022.09.14 15:21:31 IST
                                   (MADHYA PRADESH)
                                                               2
                         8.        NAVEEN    MAHESHWARI OCCUPATION:     MANAGING
                                   DIRECTOR OF ALLEN CLASSES YC-1-210/2, TALWANDI
                                   KOTA (MP)

                         9.        ARVIND LODHI OCCUPATION: MANAGING DIRECTOR OF
                                   LODHI CLASSES NEAR JAI NAGAR GARDEN YADAV
                                   COLONY JABALPUR (MP)

                                                                                     .....RESPONDENTS
                         (SHRI GAJENDRA SINGH THAKUR - ADVOCATE FOR RESPONDENT NO.1, SHRI
                         B.D. SINGH - GOVERNMENT ADVOCATE FOR RESPONDENT NO.5 AND SHRI H.C.
                         KOHLI - ADVOCATE FOR RESPONDENT NO.6)

                                           CONTEMPT PETITION CIVIL No. 1276 of 2009

                         BETWEEN:-
                         (HARDEEP SINGH ANAND S/O LATE SHRI SARDAR SOHAN
                         SINGH, AGED ABOUT 58 YEARS, OCCUPATION: MANAGING
                         DIRECTOR OF DEEPIKA CLASSES 1228 LAXMI BAGH NAPIER
                         TOWN JABALPUR M.P. (MADHYA PRADESH)

                                                                                       .....PETITIONER
                         (PETITIONER/PARTY-IN-PERSON - ABSENT)

                              AND
                         1.        THE STATE OF MADHYA PRADESH) DEPUTY A.G.
                                   ADVOCATE GENERAL OFFICE JABALPUR M.P (MADHYA
                                   PRADESH)

                         2.        ANANT    KUMAR   SINGH SSP   JABALPUR   (MADHYA
                                   PRADESH)

                                                                                     .....RESPONDENTS
                         (BY SHRI DEEPAK AWASTHI - ADVOCATE)

                                                WRIT PETITION No. 11673 of 2009

                         BETWEEN:-
                         (HARDEEP SINGH ANAND S/O LATE SARDAR SOHAN SINGH
                         ANAND, AGED ABOUT 58 YEARS, OCCUPATION: MANAGING
                         DIRECTOR OF DEEPIKA CLASSES 1228 LAXMI BAGH NAPIER
Signature Not Verified
                         TOWN JABALPUR (MADHYA PRADESH)
  SAN




Digitally signed by PREM SHANKAR
                                                                                       .....PETITIONER
MISHRA

                         (PETITIONER/PARTY-IN-PERSON - ABSENT)
Date: 2022.09.14 15:21:31 IST
                                                                   3
                               AND
                         1.        THE STATE OF MADHYA PRADESH THROUGH SECRETARY
                                   HOME DEPARTMENT VALLABH BHAWAN BHOPAL M.P.
                                   (MADHYA PRADESH)

                         2.        D . G. P. D WING IIND FLOOR VINDHYACHAL BHAWAN
                                   BHOPAL (MADHYA PRADESH)

                         3.        S.S.P. JABALPUR (MADHYA PRADESH)

                         4.        HARI OM SHARMA OCCUPATION: INCHARGE             P.S.
                                   LORDGANJ JABALPUR (MADHYA PRADESH)

                         5.        ASHISH DIXIT OCCUPATION: VINAY JAI, SANDEEP TIWARI
                                   /DIRECTORS VARDHMAN IAS BHARAT SEVASHRAM NER
                                   STADIUM WRIGHT TOWN JABALPUR (MADHYA PRADESH)

                         6.        K.K. DARYANI OCCUPATION: MANAGING DIRCTOR
                                   DARYNIG CLASSESS MR 4 ROAD YADAV COLONY
                                   JABALPUR (MADHYA PRADESH)

                         7.        ARVIND LODHI OCCUPATION: MANAGING DIRECTOR
                                   LODHI CLASSES 425 NEAR LABOUR CHOWK YADAV
                                   COLOY JABALPUR (MADHYA PRADESH)

                         8.        SHASHI BHUSHAN OCCUPATION: KAPIL JAIN, ASHISH
                                   DHANUKA,    ATUL   TAMRAKAR,   ANAND    KUMAR
                                   /M.DIRECTORS MOMENTUM CLASSES NEAR STADIUM
                                   1525 WRIGHT TOWN JABALPUR (MADHYA PRADESH)

                         9.        VIDISHA   MUKHERJEE      OCCUPATION:     ADDL.
                                   COMMISSIONER MUNICIPAL CORP. JABALPUR (MADHYA
                                   PRADESH)

                         10.       NEERAJ SONI OCCUPATION: SDOP        ITARSI   DISTT.
                                   HOSHANGABAD (MADHYA PRADESH)

                         11.       DIRECTOR V.P.P.P. MANDAL MAHARANA PRATP NAGAR
                                   BHOPAL (MADHYA PRADESH)

                         12.       UNION OF INDIA THROUGH SECRETARY [CBDT] MINISTRY
                                   OF FINANCE, NORTH BLOCK NEW DELHI (MADHYA
                                   PRADESH)

                         13.       UNION OF INDIA THROUGH SECRETARY [CUSTOMS,
Signature Not Verified
  SAN
                                   CENTRAL EXCISE & SERVICE TAX] MINISTRY OF
                                   FINANCE, NORTH BLOCK NEW DELHI (MADHYA
Digitally signed by PREM SHANKAR   PRADESH)
MISHRA
Date: 2022.09.14 15:21:31 IST
                                                                         4
                                                                                                     .....RESPONDENTS
                         (BY SHRI B.D. SINGH - GOVERNMENT ADVOCATE FOR RESPONDENTS NO.1 TO 3,
                         SHRI D.K. DIXIT ADVOCATE FOR RESPONDENT NO.6, SHRI PUSHPENDRA YADAV
                         - ASSISTANT SOLICITOR GENERAL FOR RESPONDENT NO.12 AND SHRI
                         GAJENDRA SINGH THAKUR - ADVOCATE FOR RESPONDENT NO.13)

                                   These petitions coming on for orders this day, Hon'ble Shri Justice Ravi
                         Malimath, Chief Justice passed the following:
                                                                    ORDER

The party-in-person appears in these cases. He was not present on 23.08.2022 and 12.09.2022. However, learned counsel appearing for the respondents submit that he has expired quite some time ago.

In view of the submissions made, these petitions are dismissed.

                               (RAVI MALIMATH)                                                  (VISHAL MISHRA)
                                 CHIEF JUSTICE                                                       JUDGE
                         psm




Signature Not Verified
  SAN




Digitally signed by PREM SHANKAR
MISHRA
Date: 2022.09.14 15:21:31 IST