Madhya Pradesh High Court
Hardeep Singh Anand vs The State Of Madhya Pradesh on 13 September, 2022
Author: Chief Justice
Bench: Ravi Malimath, Vishal Mishra
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 13 th OF SEPTEMBER, 2022
WP-11673-2009
BETWEEN:-
(HARDEEP SINGH ANAND S/O LATE SARDAR SOHAN SINGH
ANAND, AGED ABOUT 55 YEARS, OCCUPATION: MANAGING
DIRECTOR DEEPIKA CLASSES 1228 LAXMIBAG NAPIER TOWN
JABALPUR (MP)
.....PETITIONER
(PETITIONER PARTY-IN-PERSON - ABSENT)
AND
1. UNION SECRETARY (FINANCE) NORTH BLOCK NEW DELHI
(MADHYA PRADESH)
2. MR.D.SHRINIVAS RAO OCCUPATION: D.I.G. JABALPUR
RANGE CIVIL LINES JABALPUR (MADHYA PRADESH)
3. MAKRAND DEOUSKAR OCCUPATION: SUPTD.OF POLICE
CIVIL LINES JABALPUR (MADHYA PRADESH)
4. SATISH MEHRATHROUGH: S.S.P.OFFICE OCCUPATION: T.I.
DISTT. JABALPUR (MP)
5. THE STATE OF MADHYA PRADESH MADAN MAHAL DISTT.
JABALPUR (MP)
6. D.K.GOEL OCCUPATION: MANAGING DIRECTOR OF
FIITJEE CLASSES ICSE HOUSE NEAR HOUZ KHAS BUS
TERMINUS SARVPRIYA VIHAR NEW (MP)
Signature Not Verified
SAN
7. ANIL DASWANI OCCUPATION: MANAGING DIRECTOR OF
DASWANI CALSSES PLOT NO.638, CAD CIRCLE KOTA
Digitally signed by PREM SHANKAR
MISHRA
Date: 2022.09.14 15:21:31 IST
(MADHYA PRADESH)
2
8. NAVEEN MAHESHWARI OCCUPATION: MANAGING
DIRECTOR OF ALLEN CLASSES YC-1-210/2, TALWANDI
KOTA (MP)
9. ARVIND LODHI OCCUPATION: MANAGING DIRECTOR OF
LODHI CLASSES NEAR JAI NAGAR GARDEN YADAV
COLONY JABALPUR (MP)
.....RESPONDENTS
(SHRI GAJENDRA SINGH THAKUR - ADVOCATE FOR RESPONDENT NO.1, SHRI
B.D. SINGH - GOVERNMENT ADVOCATE FOR RESPONDENT NO.5 AND SHRI H.C.
KOHLI - ADVOCATE FOR RESPONDENT NO.6)
CONTEMPT PETITION CIVIL No. 1276 of 2009
BETWEEN:-
(HARDEEP SINGH ANAND S/O LATE SHRI SARDAR SOHAN
SINGH, AGED ABOUT 58 YEARS, OCCUPATION: MANAGING
DIRECTOR OF DEEPIKA CLASSES 1228 LAXMI BAGH NAPIER
TOWN JABALPUR M.P. (MADHYA PRADESH)
.....PETITIONER
(PETITIONER/PARTY-IN-PERSON - ABSENT)
AND
1. THE STATE OF MADHYA PRADESH) DEPUTY A.G.
ADVOCATE GENERAL OFFICE JABALPUR M.P (MADHYA
PRADESH)
2. ANANT KUMAR SINGH SSP JABALPUR (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI DEEPAK AWASTHI - ADVOCATE)
WRIT PETITION No. 11673 of 2009
BETWEEN:-
(HARDEEP SINGH ANAND S/O LATE SARDAR SOHAN SINGH
ANAND, AGED ABOUT 58 YEARS, OCCUPATION: MANAGING
DIRECTOR OF DEEPIKA CLASSES 1228 LAXMI BAGH NAPIER
Signature Not Verified
TOWN JABALPUR (MADHYA PRADESH)
SAN
Digitally signed by PREM SHANKAR
.....PETITIONER
MISHRA
(PETITIONER/PARTY-IN-PERSON - ABSENT)
Date: 2022.09.14 15:21:31 IST
3
AND
1. THE STATE OF MADHYA PRADESH THROUGH SECRETARY
HOME DEPARTMENT VALLABH BHAWAN BHOPAL M.P.
(MADHYA PRADESH)
2. D . G. P. D WING IIND FLOOR VINDHYACHAL BHAWAN
BHOPAL (MADHYA PRADESH)
3. S.S.P. JABALPUR (MADHYA PRADESH)
4. HARI OM SHARMA OCCUPATION: INCHARGE P.S.
LORDGANJ JABALPUR (MADHYA PRADESH)
5. ASHISH DIXIT OCCUPATION: VINAY JAI, SANDEEP TIWARI
/DIRECTORS VARDHMAN IAS BHARAT SEVASHRAM NER
STADIUM WRIGHT TOWN JABALPUR (MADHYA PRADESH)
6. K.K. DARYANI OCCUPATION: MANAGING DIRCTOR
DARYNIG CLASSESS MR 4 ROAD YADAV COLONY
JABALPUR (MADHYA PRADESH)
7. ARVIND LODHI OCCUPATION: MANAGING DIRECTOR
LODHI CLASSES 425 NEAR LABOUR CHOWK YADAV
COLOY JABALPUR (MADHYA PRADESH)
8. SHASHI BHUSHAN OCCUPATION: KAPIL JAIN, ASHISH
DHANUKA, ATUL TAMRAKAR, ANAND KUMAR
/M.DIRECTORS MOMENTUM CLASSES NEAR STADIUM
1525 WRIGHT TOWN JABALPUR (MADHYA PRADESH)
9. VIDISHA MUKHERJEE OCCUPATION: ADDL.
COMMISSIONER MUNICIPAL CORP. JABALPUR (MADHYA
PRADESH)
10. NEERAJ SONI OCCUPATION: SDOP ITARSI DISTT.
HOSHANGABAD (MADHYA PRADESH)
11. DIRECTOR V.P.P.P. MANDAL MAHARANA PRATP NAGAR
BHOPAL (MADHYA PRADESH)
12. UNION OF INDIA THROUGH SECRETARY [CBDT] MINISTRY
OF FINANCE, NORTH BLOCK NEW DELHI (MADHYA
PRADESH)
13. UNION OF INDIA THROUGH SECRETARY [CUSTOMS,
Signature Not Verified
SAN
CENTRAL EXCISE & SERVICE TAX] MINISTRY OF
FINANCE, NORTH BLOCK NEW DELHI (MADHYA
Digitally signed by PREM SHANKAR PRADESH)
MISHRA
Date: 2022.09.14 15:21:31 IST
4
.....RESPONDENTS
(BY SHRI B.D. SINGH - GOVERNMENT ADVOCATE FOR RESPONDENTS NO.1 TO 3,
SHRI D.K. DIXIT ADVOCATE FOR RESPONDENT NO.6, SHRI PUSHPENDRA YADAV
- ASSISTANT SOLICITOR GENERAL FOR RESPONDENT NO.12 AND SHRI
GAJENDRA SINGH THAKUR - ADVOCATE FOR RESPONDENT NO.13)
These petitions coming on for orders this day, Hon'ble Shri Justice Ravi
Malimath, Chief Justice passed the following:
ORDER
The party-in-person appears in these cases. He was not present on 23.08.2022 and 12.09.2022. However, learned counsel appearing for the respondents submit that he has expired quite some time ago.
In view of the submissions made, these petitions are dismissed.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
psm
Signature Not Verified
SAN
Digitally signed by PREM SHANKAR
MISHRA
Date: 2022.09.14 15:21:31 IST