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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(3) in The Constitution of Bihar District Planning Committee and Conduct of Business Rules, 2006

(3)To collect, compile and update the information regarding the natural and human resources of the district for making solid data-base for decentralised planning and preparing details of the resources of district, town and block.