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State of Assam - Section

Section 12 in Rules and Orders in Force in Certain Districts

12. Limestone from the Khasi and Jaintia Hills district exported into the district of Sylhet must be covered by a printed pass in the form of-

(a)a certificate of origin, Appendix A, issued by the Khasi owners in respect of limestone from their quarries and by the headman of Sohbar and Mostoh villages in respect of limestone from Sohbar and Mostoh quarries; or
(b)a challan, Appendix B, in respect of limestone from British-owned quarries ;
(c)a certificate of registration, Appendix C.