Section 20(1) in Govind Guru Tribal University at Banswara Act, 2012
(1)There shall be an Advisory Council of the University which shall consist of the following members, namely :-(i)a person of national eminence in tribal affairs, to be appointed by the Chancellor, who shall be the Chairperson of the Advisory Council;(ii)the Vice-Chancellor;(iii)Additional Chief Secretary to the Government of Rajasthan, Tribal Area Development Department;(iv)Commissioner, Tribal Area Development Department, Udaipur;(v)the Director, Indian Institute of Management, Udaipur;(vi)the Vice-Chancellor, Mohan Lal Sukhadia University, Udaipur;(vii)the Vice-Chancellor, Vardhman Mahaveer Open University, Kota;(viii)five eminent persons belonging to the Scheduled Tribes, to be drawn from the fields of academics, community service and public life, to be nominated by the State Government;(ix)up to five academicians of Tribal Studies, Social Sciences, Behavioural Sciences and Humanities and other related disciplines, to be nominated by the Chancellor; and(x)the Registrar of the University, Member-Secretary.
