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Madhya Pradesh High Court

Smt. Sangeeta Tiwari vs Anus Ali on 15 April, 2026

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR Dated:15.04.2026 Due to paucity of time, the following matters are adjourned as under:-

Case Numbers Next date of listing WP No.10429/2026 CR No.1289/2025 List on 16.04.2026 on MP Nos.1062/2026, 1929/2026, 2209/2026, 2317/2026 & "Top of the List".
1903/2026
CR Nos.772/2024, 773/2024, 46/2026 & 397/2024 List next week. MP Nos.5464/2024, 4081/2024, 4252/2024, 4577/2024, 344/2025, 1223/2025, 2249/2025, 3979/2025, 4939/2025, 1540/2019 & 103/2021 MP Nos.925/2022, 5988/2022, 2246/2022, 221/2022, List after four weeks. 223/2022, 300/2022, 430/2022, 2512/2022, 4311/2022 & 6431/2022 Interim order, if any, shall continue till next date of hearing.
(VIVEK JAIN) JUDGE Psm Signature Not Verified Signed by: PREM SHANKAR MISHRA Signing time: 15-04-2026 18:34:41