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[Cites 0, Cited by 0] [Section 166] [Entire Act]

State of Mizoram - Subsection

Section 166(2) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(2)If an equality of votes is found to exist between the candidates, and addition of one vote will entitle any of the candidate to the declared elected one additional vote shall be given by the Returning Officer to the candidate or, as the case may be, the candidates, elected by lot drawn in the presence of the Returning Officer in such manner as he may determine.