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Rajasthan High Court - Jaipur

Praveen Taneja S/O Shri Vidhi Chand ... vs Union Of India on 11 July, 2022

Author: Ashok Kumar Gaur

Bench: Ashok Kumar Gaur

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

            S.B. Civil Writ Petition No. 21066/2019

1.    Dipesh Mishra S/o Shri Kailash Chand Mishra, Aged About
      38 Years, R/o House No.53, Vanketeshwar Colony, New
      Sanganer Road, Jaipur. (Owner Of Flat No.C-101).
2.    Dr. Rakhi Khanna W/o Rajesh Khanna, Aged About 46
      Years, R/o C-12, Multistory Flat, Gandhi Nagar, Near
      Nehru Bal Udhyan, Jaipur. (Owner Of Flat No.E-202).
3.    Man Mohan Rathi S/o Radhey Shayam Rathi, Aged About
      51 Years, R/o A-3, Shree Vihar, Bangur Nagar, Shree
      Cement Limited, Andheri Deori, Beawar, Distt Ajmer
      (Owner Of Flat No.E-412).
4.    Mukesh Nahata S/o M. L. Nahta, Aged About 45 Years,
      R/o AB-167, Vivekanand Marg, Nirman Nagar, Jaipur
      (Owner Of Flat No. E-908).
5.    Asha Gupta W/o Subash Chand Gupta, Aged About 50
      Years, R/o 1/111, Vidhyadhar Nagar, Opp. KPS Udaan
      School Gate 1, Jaipur (Owner Of Flat No.E-212).
6.    Surendra Kumar Verma S/o Jagdish Prasad Verma, Aged
      About 46 Years, R/o 57, Prem Nagar-I, Gurjar Ki Thari,
      Gopalpura Bypass, Jaipur. (Owner Of Flat No.E-112)
7.    Subhash Gupta S/o S.N. Gupta, Aged About 56 Years, R/o
      1/111, Vidhyadhar Nagar, Opp. KPS Udaan School Gate 1,
      Jaipur (Owner Of Flat No. E-504).
8.    Raja Ram Singh S/o Jagnath Singh, Aged About 60 Years,
      R/o Nc-43, JK Puram, Basantgarh, Tehsil Pinwara, District
      Sirohi (Owner Of Flat No.E-310).
9.    Sheefali Saraswat W/o Narendra Saraswat, Aged About
      45 Years, R/o Flat No 105, Arihant Enclave Kanak Vihar,
      Ajmer Road Jaipur (Owner Of Flat No. E-1313).
10.   Vivek Singhal S/o Subodh Singhal, R/o Unit No.3, Plot
      No.18, Luvkush Apartment, Luvkush Marg, Hanuman
      Path, Shyam Nagar, Jaipur. (Owner Of Flat No.E-207 and
      E-407).
11.   Arjun Ram Rabari S/o Raghunath Ram, Aged About 28
      Years, R/o Village Post Sarwana, Tehsil Sabchora, District
      Jalore (Raj.). (Owner Of Flat No.E-113).
12.   Nandlal Chhipa S/o Ganesh Narayan Chipa, Aged About


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      71 Years, R/o B-708, Shivgyan Enclave, B-Block, Nirman
      Nagar, Jaipur. (Owner Of Flat No.E-1008).
13.   Prem Saharan S/o H. S. Sharan, R/o 158, Mahadev
      Nagar, Gandhi Path, Vaishali Nagar, Jaipur (Owner Of Flat
      No.E-311)
14.   Ruchi Jain W/o Shikhar Prabhakar, Aged About 36 Years,
      R/o C 118 Mangal Marg Bapu Nagar, Jaipur (Owner Of Flat
      No.C-102).
15.   Sangeeta Gandhi W/o Mahendra Gandhi, R/o 14, Bohra Ji
      Ka Bagh, Opp Laxmi Mandir Cinema, Laxmi Colony, Tonk
      Road. Jaipur. (Owner Of Flat No.B-805).
16.   Nitin Mukherjee S/o Chinmay Mukharjee, R/o G 202,
      Hanging     Garden,       Jaisinghpura,          Ajmer        Road,   Jaipur.
      (Owner Of Flat No.D-303).
17.   Mamta Dangayach W/o Vishnu Kumar Dangayach, Aged
      About 65 Years, R/o 102, Akshat Apartment, D-235 Bihari
      Marg, Bani Park, Jaipur (Owner Of Flat No.C-1407).
                                                                    ----Petitioners
                                  Versus
1.    Union Of India, Through The Director, Directorate Of
      Enforcement Government Of India, Zonal Office, 2 nd
      Floor, Jeevan Nidhi-II, LIC Building, Bhawani Singh Road,
      Jaipur (Rajasthan)-302 005
2.    The   Deputy       Director,       Directorate           Of   Enforcement,
      Government Of India, Zonal Office 2               nd
                                                             Floor, Jeevan Nidhi-
      II, LIC Building, Bhawani Singh Road, Jaipur (Rajasthan)-
      302 005
3.    The State Of Rajasthan Through Additional Inspector
      General, (Stamp & Registration), 4th Floor, Vitth Bhawan,
      Jyoti Nagar, Lalkothi, Jaipur
4.    M/s Adarsh Buildestate Limited its Registered Office At
      10th Floor Tower-9B, DLF Cyber City, Phase-III, Gurgram,
      Haryana and Branch Office At Elements Mall, DCM, Main
      Ajmer Road, Jaipur through Its Authorized Signatory.
      (Developer of the land in dispute)
5.    Mrs. Madhu Choradia W/o Shri Vinay Choradia, R/o Plot
      No.61, Sangram Colony, C-Scheme, Jaipur (Owner Of The
      land in dispute).
                                                                ----Respondents


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                            Connected With
              S.B. Civil Writ Petition No. 21085/2019
1.    Ishwar Dutt S/o Prem Chand Sharma, aged about 50
      Years, R/o House No.D-12, Ambabari, Jaipur. (Owner Of
      Flat No.c-306).
2.    Umesh Chandra Batra S/o Ramnath Batra, Aged About 67
      Years, R/o 1Gha12, Jawahar Nagar, Jaipur. (Owner Of Flat
      No.b-1503).
3.    Ajay Prakesh Katiyar S/o Girja Shankar Katiyar, Aged
      About 49 Years, R/o 109, Lane No. 07, Moti Nagar,
      Queens Road, Vaishali Nagar, Jaipur. (Owner Of Flat No.b-
      103).
4.    Sampati Gupta W/o Sanjay Kumar Gupta, Aged About 44
      Years, R/o 1552, Jat Ke Kue Ka Rasta, Chandpol Bazar,
      Jaipur. (Owner Of Flat No.c-806).
5.    Umesh Prajapati S/o Dev Kishan Prajapati, Aged About 42
      Years, R/o 1 Tyagi Colony, Gopalpura Mod, Tonk Road,
      Jaipur. (Owner Of Flat No.c-605).
6.    Prashant Khanna S/o G. N. Khanna, R/o Plot No.90, Sakti
      Nagar,    Gopalpura       Bypass,        Jaipur      Anukampa   Platina
      Iskone Road Mansarover Extension, Jaipur. (Owner Of Flat
      No.b-103).
7.    Anurag Drolia S/o Vinod Kumar Drolia, R/o 33, Mahesh
      Nagar, Bank Colony Extension B, Gopalpura Bypass,
      Jaipur. (Owner Of Flat No.c-512).
8.    Abhinav Bansal S/o Vijendra Bansal, R/o 24A, Rfc Colony,
      Sirsi Road, Vaishali Nagar, Jaipur. (Owner Of Flat No.d-
      1502).
9.    Archana Agarwal W/o Sumit Agarwal, R/o 156, Vidhyut
      Nagar, Jaipur. (Owner Of Flat No.c-304).
10.   Suman Chaturvedi W/o Sudhir Kumar Dixit, R/o 121
      Muktanand Nagar, Gali No.5 Gopalpura Byepass, Jaipur.
      (Owner Of Flat No.c-508)
11.   Jitendra Joshi S/o Shashi Ranjan Joshi, R/o 172 Block A
      Modi Nagar Purani Chungi, Ajmer Road, Jaipur (Owner Of
      Flat No.c-109).
12.   Renu Singh W/o Rajnath Singh, R/o 163/185, Pratap
      Nagar Sanganer, Jaipur (Owner Of Flat No.c-111).
13.   Sarika Gaur W/o Yash Gaur, R/o 23-A, Bhura Patel Nagar,


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      Near Chanakya Garden, Ajmer Road, Jaipur . (Owner Of
      Flat No.c-301).
14.   Sunil Bang S/o Krishan Gopal Bang, R/o Flat Number
      409K K Tower, Banipark, Nirman Marg, Jhotwara Road,
      Jaipur (Owner Of Flat No.c-1102).
15.   Vivek Gupta S/o Vishan Swaroop Gupta, R/o 1102
      Chandra Ghanta Apartments K-166-168, Kishan Nagar,
      Shyam Nagar, Jaipur. (Owner Of The Flat No C-1103)
16.   Ashok Kumar Jain S/o Jai Singh Jain, Aged About 54
      Years, R/o 120, Shakti Nagar, Gajsinghpura, Opposite
      Heerapura Power House, Ajmer Road, Jaipur (Owner Of
      Flat No.e-511).
17.   Ajay Mandhana S/o Shayam Sundar Mandhana, R/o
      Opposite Police Station, Gadiganur, Bellary, Karnataka
      (Onwer Of Flat No.e-913)
18.   Dr Anuj Jakhar S/o Anoop Singh Jakhar, Aged About 33
      Years, R/o A-314,triveni Nagar, Jaipur (Owner Of Flat
      No.e-1404)
                                                                    ----Petitioners
                                  Versus
1.    Union Of India, Through The Director, Directorate Of
      Enforcement Government Of India, Zonal Office, 2Nd
      Floor, Jeevan Nidhi-Ii, Lic Building, Bhawani Singh Road,
      Jaipur (Rajasthan)-302 005
2.    The   Deputy       Director,       Directorate           Of   Enforcement,
      Government Of India, Zonal Office 2Nd Floor, Jeevan
      Nidhi-Ii,   Lic   Building,       Bhawani         Singh       Road,   Jaipur
      (Rajasthan)-302 005
3.    The State Of Rajasthan Through Additional Inspector
      General, (Stamp And Registration), 4Th Floor, Vitth
      Bhawan, Jyoti Nagar, Lalkothi, Jaipur
4.    M/s Adarsh Buildestate Limited, Its Registered Office At
      10Th Floor Tower-9B, Dlf Cyber City, Phase-Iii, Gurgram,
      Haryana And Branch Office At Elements Mall, Dcm, Main
      Ajmer Road, Jaipur Through Its Authorized Signatory.
      (Developer Of The Land In Dispute)
5.    Mrs. Madhu Choradia W/o Shri Vinay Choradia, R/o Plot
      No.61, Sangram Colony, C-Scheme, Jaipur (Owner Of The
      Land In Dispute).
                                                                ----Respondents

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              S.B. Civil Writ Petition No. 20071/2019
1.    Siyaram Sharma S/o Shri Ramji Lal Sharma, Aged About
      43 Years, R/o Plot No.65, Pratap Nagar Colony, Nai Ki
      Thadi, Jamwaramgarh Road, Jaipur. (Owner Of Flat No.e-
      101).
2.    Anish Kumar Gour S/o Kailash Chand Sharma, Aged
      About 36 Years, R/o Kailash Bhawan, Nagar Nigam Road,
      Sanganer Road, Jaipur. (Owner Of Flat No. E- 402)
3.    Ravi Bajaj S/o Virendra Kumar Bajaj, Aged About 36
      Years, 2-Cha-18, Kamla Nehru Nagar, Ajmer Road, Jaipur
      (Owner Of Flat No.c-310)
4.    Amrish Joshi S/o Vishnu Kumar Joshi, Aged About 36
      Years, R/o H.no. 3500, Nahargarh Road, Purani Basti,
      Jaipur (Owner Of Flat No.c-206)
5.    Jayendra Chaturvedi S/o Shri Mahendra Chaturvedi, Aged
      About 41 Years, R/o- 6, Nirmohi Nagar, Panchsheel
      Colony, Ajmer Road, Jaipur. (Owner Of Flat No.b-106).
6.    Omprakash Saraff S/o Motilal Saraf, Aged About 47 Years,
      R/o 170, Shrrrpuram Colony Gujar Ki Thadi, Jaipur.
      (Onwer Of Flat No.e-408).
7.    Jyoti Sharma W/o K.k. Sharma, Aged About 58 Years, R/o
      6/46 Vidhyadhar Nagar, Jaipur. (Onwer Of Flat No. E-
      414).
8.    Radhey Shyam Mandhana S/o Late Giokul Chandra
      Mandhana, Aged About 79 Years, R/o 4, Brij Colony,
      Behind Chambal Gss, Hawa Sadak, Jaipur (Owner Of Flat
      No.e-813).
9.    Mahesh Kumar Gupta S/o Late Ved Prakash Gupta, Aged
      About 65 Years, R/o A-27, Amba Bari, Jaipur. (Onwer Of
      Flat No.e-1107 And E-1108).
10.   Mrs. Heeru Gupta W/o Mahesh Kumar Gupta, Aged About
      64 Years, R/o A-27, Amba Bari, Jaipur (Onwer Of Flat
      No.e-1114)
11.   Pushpa Goyal W/o D. D. Goyal, Aged About 70 Years, R/o
      C- 44-A Mohan Path, Bapu Nagar, Jaipur, 302015 (Onwer
      Of Flat No. E-609).
12.   Shashi Surekha W/o Shree Prakash Surekha, Aged About
      57 Years, R/o 77, Hatheli Scheme, Jaipur. (Owner Of Flat
      No.c-305).
13.   Syed Basharat Ali S/o Sayed Manzoor Ali, Aged About 42

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      Years, R/o 20/173, Mla Quarter, Kaveri Path, Mansarover,
      Jaipur. (Owner Of Flat No.c-104).
14.   Sameer Mathur S/o Satish N Mathur, Aged About 50
      Years, R/o Swroop Villa, 62, Gyan Vihar, Jan Path, Nirman
      Nagar,ajmer Road, Jaipur. (Owner Of Flat No.c-1204)
15.   Vaibhav Chawla S/o Virendra Kumar Chawla, Aged About
      42 Years, R/o A-131, Ram Gali No.4, Suraj Maidan,
      Rajapark, Jaipur. (Owner Of Flat No.c-404)
16.   Kuldeep Singh Choudhary S/o Hari Singh Choudhary,
      Aged About 50 Years, R/o Plot No.103B, Star Residency,
      Heera Nagar, Near Dcm Market, Ajmer Road, Jaipur.
      (Owner Of Flat No.c-106)
17.   Divya Dinesh Trikha S/o Late Madan Lal Mishra, Aged
      About 61 Years, R/o A-130, Ram Gali No. 4, Raja Park,
      Jaipur. (Owner Of Flat No.b-104).
18.   Naman Mehta S/o Arun Mehta, Aged About 34 Years, R/o
      Sp-4, Bhabha Marg, Tilak Nagar, Jaipur. (Owner Of Flat
      No. B-905).
19.   Virendra Kedia S/o Late Om Prakash Kedia, Aged About
      57 Years, R/o 12 Burmise Colony, Jaipur. (Owner Of Flat
      No.b-702).
20.   Neha Juneja W/o Alok Jain, Aged About 36 Years, R/o Flat
      No 445/4, Flat No. 2, Rajshree Apartment, Raja Park,
      Jaipur. (Owner Of Flat No.b-1403)
21.   Brijesh     Kumar       Maheshwari            S/o        Radhey       Shyam
      Maheshwari, Aged About 61 Years, R/o 264, Barkat
      Nagar, Tonk Phatak, Jaipur. (Owner Of Flat No.b-1306).
22.   Seema Shah W/o Vijay Kumar Shah, Aged About 50
      Years, R/o 2C-13, Vishwakarma Colony, Shastri Nagar,
      Jaipur. (Owner Of Flat No.e-1408).
                                                                    ----Petitioners
                                  Versus
1.    Union Of India, Through The Director, Directorate Of
      Enforcement Government Of India, Zonal Office, 2Nd
      Floor, Jeevan Nidhi-Ii, Lic Building, Bhawani Singh Road,
      Jaipur (Rajasthan)-302 005
2.    The   Deputy       Director,       Directorate           Of   Enforcement,
      Government Of India, Zonal Office 2Nd Floor, Jeevan
      Nidhi-Ii,   Lic   Building,       Bhawani         Singh       Road,   Jaipur
      (Rajasthan)-302 005

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3.   The State Of Rajasthan, Through Additional Inspector
     General, (Stamp And Registration), 4Th Floor, Vitth
     Bhawan, Jyoti Nagar, Lalkothi, Jaipur
4.   M/s Adarsh Buildestate Limited, Its Registered Office At
     10Th Floor Tower-9B, Dlf Cyber City, Phase-Iii, Gurgram,
     Haryana And Branch Office At Elements Mall, Dcm, Main
     Ajmer Road, Jaipur Through Its Authorized Signatory.
     (Developer Of The Land In Dispute)
5.   Mrs. Madhu Choradia W/o Shri Vinay Choradia, R/o Plot
     No.61, Sangram Colony, C-Scheme, Jaipur (Owner Of The
     Land In Dispute).
                                                              ----Respondents
             S.B. Civil Writ Petition No. 21102/2019
1.   Manoj Gupta S/o Somdutt Gupta, Aged About 52 Years,
     R/o Plot No.-104, Vardhman Apartment, Devi Marg, Bani
     Park, Jaipur (Owner Of Flat No.b-407)
2.   Gaurav Kukkar S/o Anil Kumar, R/o Flat No.463, Plot
     No.2, Guru Apartment, Sector-6, Dwarka, Delhi West
     (Owner Of Flat No.b-410).
3.   Brijesh Choudhary S/o Ramsaran Choudhary, R/o House
     No.60, Kishore Vihar, Heerapura Power House Ke Samne,
     Gajsinghpura, Vaishali Nagar, Jaipur(Owner Of Flat No.c-
     1111)
4.   Prashant Tak S/o Prem Chand Tak, R/o House No.53,
     Laxman Marg, Nemi Nagar, Gandhi Path, Vaishali Nagar,
     Jaipur (Owner Of Flat No.b-107 And C-1406).
5.   Bhanwar Lal Sharma S/o Prahlad Rai Sharma, R/o Plot
     No.16, New Cit Road, 4Th Floor, Kolkata. (Owner Of Flat
     No.c-1108)
6.   Ankit Khicha S/o Prakash Khicha, R/o Plot No.d-3, Ganesh
     Colony, Vijay Path, Tilak Nagar, Jawahar Nagar, Jaipur
     (Owner Of Flat No.b-806)
7.   Vandana Dadoo W/o Amit Gupta, R/o C-99, Vikash Kunj,
     Vikashpuri, New Delhi (Owner Of Flat No.d-202)
8.   Mathusudhanan Velraj S/o N. Velraj, R/o S-1, Plot No.b-
     15, Ekasash Kunj Apartment, Vid Villa Colony, Swaj Farm,
     Ram Nagar Extension, Jaipur (Owner Of Flat No.c-908)
9.   Manju Khorania W/o Rajendra Prasad Khorania, R/o Tanul
     B4B,shri Ram Nagar-B, Khirni Phatak Road, Jhotwara,
     Jaipur (Owner Of Flat No.e-1403)

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10.   Ramesh Amratlal Patel S/o Amratlal Patel, R/o 22-B
      Pratap      Nagar      2Nd,       Barkat       Nagar,          Tonk     Phatak,
      Jaipur(Owner Of Flat No.b-1505).
11.   Shubhkamna          Properties       Pvt.     Ltd.,       Through      Director
      Chandra Prakash Gulhati S/o Tn Gulati, R/o 234 Officers
      Campus, Sirsi Road, Jaipur (Owner Of Flat No.e-1303)
12.   M S Poulose S/o M. P. Sharia, R/o Flat No.611, B Block,
      Shivgyanenclave, Nirman Nagar, Jaipur (Owner Of Flat
      No.b-1509)
13.   Ashish Shrivastava S/o Ashok Kumar Srivastava, R/o 43
      Privet Drive D Block Flat No 403, Mitcon Road, Balewadi,
      Pune- 411045, Maharashtra (Owner Of Flat No.b-808)
14.   Shakuntla Biyani W/o Jagdish Prasad Biyani, R/o I-59 2Nd
      Floor, Anna Nagar, Chennai (Owner Of Flat No.c-505)
15.   Jyotsna Banshiwala W/o Sajjan Kumar Baniwala, R/o
      House No. 554, Mahaveer Nagar-2, Kota (Owner Of Flat
      No.b-403)
16.   Vijay Kumar Dadoo S/o Late Dwarka Das Dadoo, R/o
      Vijay Engineers, Bhel Ancillary Estate, Ranipur, Haridwar-
      249403 (Owner Of Flat No.d-402)
17.   Rachna Dadoo W/o Vijay Kumar Dadoo, R/o 204, Swena
      Govindam Apartment 432, M D Road, Jaipur (Owner Of
      Flat No.d-502).
18.   Prabha      Dadoo     W/o      Vijay     Kumar        Dadoo,      R/o     Vijay
      Engineers,     Bhel     Ancillary       Estate,       Ranipur,        Haridwar-
      249403 (Owner Of Flat No.d-602)
19.   Deepak      Shah      S/o     Dayaram          Shah,        R/o       Hemshree
      Apartments. 194Sarat Bose Road Kol-29 Opposite Sarat
      Bose Post Office 1St Floor Kolkata-29 (Owner Of Flat
      No.c-808).
                                                                     ----Petitioners
                                   Versus
1.    Union Of India, Through The Director, Directorate Of
      Enforcement Government Of India, Zonal Office, 2Nd
      Floor, Jeevan Nidhi-Ii, Lic Building, Bhawani Singh Road,
      Jaipur (Rajasthan)-302 005
2.    The   Deputy        Director,       Directorate           Of    Enforcement,
      Government Of India, Zonal Office 2Nd Floor, Jeevan
      Nidhi-Ii,    Lic    Building,      Bhawani         Singh       Road,     Jaipur
      (Rajasthan)-302 005

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3.   The State Of Rajasthan Through Additional Inspector
     General, (Stamp And Registration), 4Th Floor, Vitth
     Bhawan, Jyoti Nagar, Lalkothi, Jaipur
4.   M/s Adarsh Buildestate Limited, Its Registered Office At
     10Th Floor Tower-9B, Dlf Cyber City, Phase-Iii, Gurgram,
     Haryana And Branch Office At Elements Mall, Dcm, Main
     Ajmer Road, Jaipur Through Its Authorized Signatory.
     (Developer Of The Land In Dispute)
5.   Mrs. Madhu Choradia W/o Shri Vinay Choradia, R/o Plot
     No.61, Sangram Colony, C-Scheme, Jaipur (Owner Of The
     Land In Dispute).
                                                              ----Respondents
            S.B. Civil Writ Petition No. 21131/2019
1.   Sanjay Gupta S/o Satyawan Prasad Gupta, Aged About 56
     Years, R/o Gupta Farm, Opp. Varun Path, New Sanganer
     Road, Mansarowar, Jaipur-302020 (Owner Of Flat No.b-
     109)
2.   Suman Gupta W/o Subhash Chandra Gupta, R/o 171,
     Heera Nagar Dcm Ajmer Road, Jaipur (Owner Of Flat
     No.b-1007)
3.   Alpana Gupta W/o Vishnu Kumar Gupta, R/o E-29, Gupta
     Store Ke Pass, Vaishali Nagar, Jaipur (Owner Of Flat No.b-
     907)
4.   Alco Enamelled Wireb Wire Mfg Co Pvt Ltd, Through
     Director Sanjay Jain, R/o B-525-B, Road No.6, V K I Area,
     Jaipur (Owner Of Flat No.b-1105)
5.   Deepak Kumar Neotia S/o Bishvanath Neotia, R/o 10A.
     Kabir Road, Kolkata (Owner Of Flat No.b-1008)
6.   Minu Jain W/o Jinesh Kumar Jain, R/o C/o Sanjog
     Treaders Pvt. Ltd. Iiird Floor Suit No.302, 5, Mangoe Len,
     Kolkata (Owner Of Flat No.b-1110)
7.   Vinita Goyal W/o Deepak Gupta, R/o 139 Basant Vihar,
     Scheme No.3, Alwar (Owner Of Flat No.b-705)
8.   Sarla Devi Mittal W/o Mangiram Mittal, R/o 4Th Floor,
     Priyanka Building, 28, Friends Society, 6Th Road, Jvpds
     Scheme, Ville Parle(W) Mumbai (Owner Of Flat No.c-810
     And C-910)
9.   Mangi Ram Mittal S/o Norang Rai Mittal, R/o 4Th Floor,
     Priyanka Building, 28, Friends Society, 6Th Road, Jvpds
     Scheme, Ville Parle(W) Mumbai (Owner Of Flat No.c-

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      1510)
10.   Nisha Agarwal W/o Bal Mukund Agarwal, R/o B-155,
      Shivalik Opposite Malviya Nagar, New Delhi At Present R/o
      House No 157, Sector 56, Gurugram (Owner Of Flat No.c-
      501)
11.   Rakesh Kothari S/o Rajendra Kumar Kothari, R/o 568,
      Ranka Apartment Flat No.402, Tiwari Ji Ka Bagh, Adarsh
      Nagar, Jawahar Nagar, Jaipur At Present R/o A-304, The
      Crest, Pune (Owner Of Flat No.c-1408)
12.   Amit Arora S/o Dr. K. C. Arora, R/o 1A9, Kamla Nehru
      Nagar, Old Housing Board, Pali Marwar, At Present R/o E-
      24, Clarion Park Aundh, Pune (Owner Of Flat No.d-503)
13.   Ramesh Khandelwal S/o Late Narain Das Khandelwal, R/o
      52, Heera Nagar Dcm Ajmer Road Jaipur (Owner Of Flat
      No.e-208)
14.   Rajesh Kumar Sharma S/o Vidhya Sagar Sharma, R/o 20,
      Hospital Road, Sojat Road, Pali, District Pali (Owner Of
      Flat No.e-514)
15.   Anurag Gaur S/o Shri Kailash Chand Sharma, R/o Kailash
      House Nagar Nigam Road, Sanganer, Jaipur (Owner Of
      Flat No.e-405)
16.   Gajender Singh S/o Bhagh Singh, R/o 130, Jaimal Colony,
      Morara, Tehsil Merta, District Nagaur (Owner Of Flat No.f-
      402)
                                                                    ----Petitioners
                                  Versus
1.    Union Of India, Through The Director, Directorate Of
      Enforcement Government Of India, Zonal Office, 2Nd
      Floor, Jeevan Nidhi-Ii, Lic Building, Bhawani Singh Road,
      Jaipur (Rajasthan)-302 005
2.    The     Deputy     Director,       Directorate           Of   Enforcement,
      Government Of India, Zonal Office 2Nd Floor, Jeevan
      Nidhi-Ii,   Lic   Building,       Bhawani         Singh       Road,   Jaipur
      (Rajasthan)-302 005
3.    The State Of Rajasthan, Through Additional Inspector
      General, (Stamp And Registration), 4Th Floor, Vitth
      Bhawan, Jyoti Nagar, Lalkothi, Jaipur
4.    M/s Adarsh Buildestate Limited, Its Registered Office At
      10Th Floor Tower-9B, Dlf Cyber City, Phase-Iii, Gurgram,
      Haryana And Branch Office At Elements Mall, Dcm, Main

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      Ajmer Road, Jaipur Through Its Authorized Signatory.
      (Developer Of The Land In Dispute)
5.    Mrs. Madhu Choradia W/o Shri Vinay Choradia, R/o Plot
      No.61, Sangram Colony, C-Scheme, Jaipur (Owner Of The
      Land In Dispute).
                                                              ----Respondents
            S.B. Civil Writ Petition No. 21132/2019
1.    Tarun Kumar Taunk S/o Ishwar Lal Taunk, Aged About 47
      Years, R/o 52/121, Veer Tejajai Road, Mansarover, Jaipur
      (Owner Of Flat No.e-104)
2.    Arun Kumar Godika S/o Babu Lal Godika, R/o 607, Bordi
      Ka Rasta, Kisanpol Bazar, Jaipur (Owner Of Flat No.c-407)
3.    Rajendra    Kumar      Sureka        (Huf),      Through    Karta   Shri
      Rajendra Kumar Surekha S/o M.l. Surekha, R/o 47,
      Sanjay Marg, Hathroi Scheme, Jaipur (Owner Of Flat
      No.c-309)
4.    Mamta Dangayach W/o Vishnu Kumar Dangayach, R/o
      102, Akshat Apartment, D-235 Bihari Marg, Bani Park,
      Jaipur 302016 (Owner Of Flat No.c-212)
5.    Ashok Kumar Badaya S/o Harsahay Badaya, R/o House
      No.36, Adarsh Krishan Nagar, Kartarpura, Jaipur (Owner
      Of Flat No.c-1206)
6.    Mukesh Kumar Badaya S/o Harsahay Badaya, R/o House
      No.36, Adarsh Krishan Nagar, Kartarpura, Jaipur (Owner
      Of Flat No.c-1207)
7.    Priyanka Patni W/o Nitin Patni, R/o Sb-10, Ganesh Marg,
      Bapu Nagar, Jaipur At Present R/o Gs09, Simprug Indah
      Apartments, Jl. Arteri Raya, Kebayoran Lama, Jakarta
      Selatan, Jakarta, Indonesia (Owner Of Flat No.c-406)
8.    Deepak Bhutani S/o Suresh Bhutani, R/o A-36, Flat No.
      501, Perl Akshita Apartment, Tilak Nagar, Jaipur (Owner
      Of Flat No.b-1107)
9.    Neetu Seth W/o Upnish Seth, R/o Fn 204, B-134, Pearl
      Pleasure, Rajendra Marg Bapu Nagar, Jaipur (Owner Of
      Flat No.b-908)
10.   Pradeep Kumar Agarwal S/o Ram Avtar Agarwal, R/o E-
      501, C-2 Balaji Markt, Anandpur, Kota, At Present R/o
      H.no. 19, Old Jawahar Nagar, Danbari, Kota (Owner Of
      Flat No.b-502)


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11.   Bhawani Shankar Sharma S/o Dungarmal Sharma, R/o
      Anand Nagar, Near Vishvnath Temple, Sikar (Owner Of
      Flat No.d-403).
12.   Ranita Gangwal W/o Dinesh Kumar Gangwal, R/o Baisaah
      Darwaza, Ward No.18, Gangapur, Bhilwara, At Present
      R/o D12, Chandra Courtyard, Chandra Vihar Colony, Near
      Cimfr, Bartand, Dhanbad (Owner Of Flat No.e-1208)
13.   Pooja Shah W/o Naresh Shah, R/o 1A111, Shiv Shakti
      Colony, Shastri Nagar, Jaipur. (Owner Of Flat No.e-1414)
14.   Hamesh Bhagchand Seth S/o Bhag Chand Seth, R/o Flat
      No.b-502, Ridhi Raj Agency, Plot No.b-131-132, Vijay
      Path, Tilak Nagar, Jaipur (Owner Of Flat No.e-1513)
15.   Deepika Jain W/o Dinesh Kumar Jain, R/o 10-B, Sudama
      Marg, Brahampuri, Jaipur (Owner Of Flat No.e-814)
16.   Satya Narayan Dangayach S/o Kanhaiyalal Dangayach,
      R/o A-34, Janta Colony, Jawahar Nagar, Jaipur (Owner Of
      Flat No.e-707)
17.   Amit Shah S/o Pawan Kumar Shah, R/o 1B32, Lalita
      Shastri Nagar (Shiv Shakti Colony) Jaipur (Owner Of Flat
      No.e-1407)
18.   Alka   Bhargava        W/o       Pankaj       Bhargava,         R/o   H-12,
      Chitranjan Marg, Len Opposite Arg Office, C-Scheme,
      Jaipur (Owner Of Flat No.e-1003)
19.   Raja Ram Singh S/o Jagnath Singh, R/o Nc-43, Jk Puram
      Colony, Basantgarh, Pindwada, Sirohi, At Present R/o A-
      302, Shrimad Residency, Sargasan Cross Road, Sargasan,
      Gandhinagar, Gujarat, 382421 (Owner Of Flat No.e-310)
                                                                    ----Petitioners
                                  Versus
1.    Union Of India, Through The Director, Directorate Of
      Enforcement Government Of India, Zonal Office, 2Nd
      Floor, Jeevan Nidhi-Ii, Lic Building, Bhawani Singh Road,
      Jaipur (Rajasthan)-302 005
2.    The    Deputy      Director,       Directorate           Of   Enforcement,
      Government Of India, Zonal Office 2Nd Floor, Jeevan
      Nidhi-Ii,   Lic   Building,       Bhawani         Singh       Road,   Jaipur
      (Rajasthan)-302 005
3.    The State Of Rajasthan, Through Additional Inspector
      General, (Stamp And Registration), 4Th Floor, Vitth
      Bhawan, Jyoti Nagar, Lalkothi, Jaipur

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4.    M/s Adarsh Buildestate Limited, Its Registered Office At
      10Th Floor Tower-9B, Dlf Cyber City, Phase-Iii, Gurgram,
      Haryana And Branch Office At Elements Mall, Dcm, Main
      Ajmer Road, Jaipur Through Its Authorized Signatory.
      (Developer Of The Land In Dispute)
5.    Mrs. Madhu Choradia W/o Shri Vinay Choradia, R/o Plot
      No.61, Sangram Colony, C-Scheme, Jaipur (Owner Of The
      Land In Dispute).
                                                               ----Respondents
             S.B. Civil Writ Petition No. 21522/2019
Deepika Jain Wife Of Shri Vikas Jain, Aged About 32 Years,
Resident Of Flat No. B-402, Fourth Floor, Sky Terraces, V. T.
Road, Shipra Path Corner, Mansarover, Jaipur.
                                                                   ----Petitioner
                                 Versus
1.    Union Of India, Through The Director, Directorate Of
      Enforcement, Government Of India, Zonal Office, 2Nd
      Floor, Jeevan Nidhi - Ii, Lic Building, Bhawani Singh Road,
      Jaipur (Rajasthan) - 302 005
2.    The    Deputy     Director,       Directorate           Of   Enforcement,
      Government Of India, Zonal Office, 2Nd Floor, Jeevan
      Nidhi - Ii, Lic Building, Bhawani Singh. Road, Jaipur
      (Rajasthan) - 302 005.
3.    The State Of Rajasthan, Through Additional Inspector
      General, (Stamp And Registration), 4Th Floor, Vitth
      Bhawan, Jyoti Nagar, Lalkothi, Jaipur.
4.    The Executive Officer, (In The Matter Of M/s Adarsh
      Thought Works Pvt. Ltd) Sh. Shyam Murari Nigam (Retd.
      Member Cbdt) Elements Mall, Near Dcm Market Ajmer
      Road, Jaipur (Rajasthan) - 302 021.
5.    M/s Adarsh Thought Works Pvt. Ltd., Elements Mall, Near
      Dcm Market, Ajmer Road, Jaipur (Rajasthan) Through
      Director/ Administrator.
6.    M/s Vipul Premises Llp., 5 Jha 18, Jawahar Nagar, Jaipur
      (Rajasthan) Though Its Director.
                                                               ----Respondents
             S.B. Civil Writ Petition No. 21523/2019
1.    Smt. Sunita Jain Wife Of Sushil Kumar Shah, Aged About
      44 Years, Resident Of A-2101, Sky Terraces, V. T. Road,


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      Shipra Path Corner, Mansarover, Jaipur.
2.    Sushil Kumar Shah Son Of Bal Chand Shah, Aged About
      48 Years, Resident Of A-2101, Sky Terraces, V. T. Road,
      Shipra Path Corner, Mansarover, Jaipur.
                                                                  ----Petitioners
                                Versus
1.    Union Of India, Through The Director, Directorate Of
      Enforcement, Government Of India, Zonal Office, 2Nd
      Floor, Jeevan Nidhi - Ii, Lic Building, Bhawani Singh Road,
      Jaipur (Rajasthan) - 302 005
2.    The   Deputy     Director,       Directorate           Of   Enforcement,
      Government Of India, Zonal Office, 2Nd Floor, Jeevan
      Nidhi - Ii, Lic Building, Bhawani Singh. Road, Jaipur
      (Rajasthan) - 302 005.
3.    The State Of Rajasthan, Through Additional Inspector
      General, (Stamp And Registration), 4Th Floor, Vitth
      Bhawan, Jyoti Nagar, Lalkothi, Jaipur.
4.    The Executive Officer, (In The Matter Of M/s Adarsh
      Thought Works Pvt. Ltd), Sh. Shyam Murari Nigam (Retd.
      Member Cbdt) Elements Mall, Near Dcm Market Ajmer
      Road, Jaipur (Rajasthan) - 302 021.
5.    M/s Adarsh Thought Works Pvt. Ltd., Elements Mall, Near
      Dcm Market, Ajmer Road, Jaipur (Rajasthan) Through
      Director/ Administrator.
6.    M/s Vipul Premises Llp., 5 Jha 18, Jawahar Nagar, Jaipur
      (Rajasthan) Though Its Director.
                                                              ----Respondents
             S.B. Civil Writ Petition No. 7499/2020
Praveen Taneja S/o Shri Vidhi Chand Taneja, R/o Sl 3 Income
Tax Colony, Durgapura, Jaipur-302018, Rajasthan.
                                                                   ----Petitioner
                                Versus
1.    Union Of India, Through The Director, Directorate Of
      Enforcement Government Of India, Zonal Office, 2Nd
      Floor, Jeevan Nidhi- Ii, Lic Building, Bhawani Singh Road,
      Jaipur (Rajasthan)-302 005.
2.    The   Deputy     Director,       Directorate           Of   Enforcement,
      Government Of India, Zonal Office, 2Nd Floor, Jeevan
      Nidhi- Ii, Lic Building, Bhawani Singh Road, Jaipur

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       (Rajasthan)-302 005.
3.     The State Of Rajasthan, Through Additional Inspector
       General      (Stamp      And     Registration),           4Th    Floor,   Vitth
       Bhawan, Jyoti Nagar, Lalkothi, Jaipur.
4.     The Executive Officer (In The Matter Of M/s Adarsh
       Thoughtworks Private Limited), Sh. Shyam Murari Nigam
       (Retd. Member Cbdt), D-123, Grace Complex, Near
       Lazeez Restaurant, Jaipur 302019.
5.     M/s Adarsh Thoughtworks Private Limited, Having Branch
       Address      At   D-123,        Grace        Complex,           Near   Lazeez
       Restaurant, Jaipur 302019.
6.     M/s Vipul Premises Llp, Having Registered Address At 5
       Jha 18, Jawahar Nagar, Jaipur (Rajasthan) 302004.
                                                                  ----Respondents


For Petitioner(s)          :    Ms. Neetu Bhansali, Adv.
                                Mr. S.K. Bansal, Adv.
                                Ms. Vijaylaxmi Gauttam, Adv.,Ms.
                                Dipti Agarwal, Adv., Ms. Muskan
                                Goyal, Adv.
                                Mr. Nitin Jain, Adv.
                                Ms. Mudita Sharma, Adv.
For Respondent(s)          :    Mr. R.D. Rastogi, Additional Solicitor
                                General of India with Mr. Anand
                                Sharma, Adv.
                                Mr. Jaivardhan Singh Shekhawat, Adv.
                                on behalf of Major R.P. Singh, AAG.



         HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

                                     Order

11/07/2022

     These writ petitions have been filed by the petitioners mainly

feeling aggrieved against the letter issued under Section 50(2)(3)

and Section 54 of the Prevention of Money Laundering Act, 2002,

(hereinafter referred to as 'the Act of 2002'), whereby the

Additional Inspector General (Stamps & Registration), Jaipur was

informed of not registering the documents relating to certain




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immovable properties, said to be belonging to one M/s Adarsh

Credit Co-operative Societies Limited.

     Some     of    the    petitioners        also     feel       aggrieved    against

provisional attachment orders issued under Section 5 of the Act of

2002.

     S.B. Civil Writ Petition No.7499/2020, additionally challenges

the order dated 08.07.2020, attaching the property of the

petitioner.

     Learned       Additional     Solicitor      General          of   India-Mr.   R.D.

Rastogi, appearing for the respondent, submitted that the present

writ petitions filed before this Court are not maintainable and

there is concealment of important fact before this Court as

petitioners have not disclosed in the present petitions that the

provisional attachment order passed against the petitioners, was

confirmed by Adjudicating Authority vide order dated 31.03.2020.

     Learned Additional Solicitor General submitted that all the

petitions, except S.B. Civil Writ Petition No.7499/2020, were filed

in November, 2019 & December, 2019 and none of the petitioners

had informed this Court that provisional attachment order under

Section 5, was passed on 07.10.2019.

     Learned Additional Solicitor General further submitted that

the petitioners in S.B. Civil Writ Petition Nos.21522/2019 &

21523/2019, have also not disclosed the fact of filing appeal

against the order passed under Section 8 of the Act of 2002 and

appeals are pending for adjudication before the Appellate Forum.

     Learned Additional Solicitor General further submitted that

the petitioners only in the garb of challenging notices issued

against them, have not even taken care to place on record the

subsequent developments which have taken place, and as such,

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none of them has challenged the final attachment order passed

under Section 8 of the Act of 2002 dated 31.03.2020 before this

Court.

     Learned Additional Solicitor General submitted that if at all

any petitioner has grievance in respect of the final attachment

order, issued under Section 8 of the Act of 2002, present writ

petition is not appropriate remedy and the remedy provided under

the law i.e. the Act of 2002, can be exercised by any person, who

is aggrieved against the order passed under Section 8 of the Act of

2002.

     Learned counsel-Mr. Nitin Jain appearing for the petitioners

in S.B. Civil Writ Petition Nos. 21522/2019 & 21523/2019, submitted that the petitioners have approached the Appellate Forum against the order of final attachment passed against them, however, the issue of locus and jurisdiction has been raised by the respondents there also, and as such, this Court under Article 226 of the Constitution of India, is required to consider these matters.

Learned Additional Solicitor General submitted that the issue of jurisdiction and locus, if has been raised before the Appellate Forum, it would be the Appellate Forum, which will decide the issue after hearing both the sides and this Court only on the ground of raising their objections before the Appellate Authority, may not entertain the writ petition.

Learned counsel-Ms. Mudita Sharma appearing for the petitioner in S.B. Civil Writ Petition No.7499/2020, submitted that the remedy provided to the aggrieved person, is by way of appeal before the Appellate Forum and to consider the grievance of the petitioner in respect of final attachment order, but same is not in place and there is no Appellate Authority which is functional, and (Downloaded on 25/12/2022 at 01:44:52 AM) (18 of 19) [CW-21066/2019] as such, this Court is required to consider the grievance of the petitioner.

Learned counsel-Ms. Neetu Bhansali appearing for some of the petitioners, submitted that though the petitioners have approached this Court in individual capacity, however, the society of flat owners, have already approached the Appellate Forum but no hearing has taken place.

I have heard the submissions made by learned counsel for the parties and perused the material available on record.

This Court finds that in the present bunch of petitions, the petitioners are feeling aggrieved against the letter as well as provisional attachment order which have been issued by the Authority.

This Court, finds that after filing of writ petitions, the Authorities have passed order, under Section 8 of the Act of 2002, and as such, the final attachment order has been issued.

This Court, finds that none of the petitioners have ever made any application in their petitions for amendment, and as such, this Court has to consider as whether these writ petitions can be heard by this Court in view of final attachment orders, which have already been passed by the Authorities on 31.03.2020.

This Court, finds that the relief sought in the present writ petitions, cannot be granted by this Court as their final attachment orders are not under challenge.

This Court finds substance in the submissions of learned ASG-Mr. R.D. Rastogi that the relief which has been sought in these writ petitions cannot be granted to the petitioners.

This Court further finds that during pendency of the writ petitions, if the final attachment order has been issued and the (Downloaded on 25/12/2022 at 01:44:52 AM) (19 of 19) [CW-21066/2019] petitioners feel aggrieved against such order, then they are required to take necessary remedy to assail the same orders under the law.

This Court, accordingly, dismiss these writ petitions with liberty to the petitioners to take appropriate legal remedy for challenging the subsequent orders, which have been passed by the Authority, wherein final attachment orders have been passed.

The issue of locus and jurisdiction raised by the respondents before the Appellate Forum, can always be decided after hearing both the parties as per law.

A copy of this order be separately placed in each petition.

(ASHOK KUMAR GAUR),J Ramesh Vaishnav/86 10-18 (Downloaded on 25/12/2022 at 01:44:52 AM) Powered by TCPDF (www.tcpdf.org)