Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 25 in The Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974 25. [x x x] [Rule 25 omitted by Amended Notification dated 22-12-1989, Published in Rajasthan Gazette Part IV-C, dated 1-3-1990, page 286.]
