Supreme Court - Daily Orders
Commissioner Of Income Tax T.D.S Jaipur vs The Manager Vodafone Digilink Ltd. ... on 21 May, 2020
Bench: Sanjay Kishan Kaul, M.R. Shah
ITEM NO.10 VIRTUAL COURT NO.5 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 29298/2019
(Arising out of impugned final judgment and order dated 05-02-2019
in DBITA No. 253/2018 passed by the High Court of Judicature for
Rajasthan, Bench at Jaipur)
COMMISSIONER OF INCOME TAX T.D.S JAIPUR Petitioner(s)
VERSUS
THE MANAGER VODAFONE DIGILINK LTD. (FORMERLY
KNOWN AS VODAFONE ESSAR DIGILINK LTD.) Respondent(s)
(FOR ADMISSION and I.R. and IA No.43928/2020-CONDONATION OF DELAY
IN FILING and IA No.43929/2020-CONDONATION OF DELAY IN REFILING /
CURING THE DEFECTS)
Date : 21-05-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Ms. Pinky Anand,ASG
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Court held through video conferencing. Delay condoned.
Tag with Civil Appeal No.1202 of 2011 and batch.
(ANITA MALHOTRA) (ANITA RANI AHUJA)
Signature Not Verified
COURT MASTER COURT MASTER
Digitally signed by
ASHA SUNDRIYAL
Date: 2020.05.21
17:24:12 IST
Reason: