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Supreme Court - Daily Orders

Commissioner Of Income Tax T.D.S Jaipur vs The Manager Vodafone Digilink Ltd. ... on 21 May, 2020

Bench: Sanjay Kishan Kaul, M.R. Shah

     ITEM NO.10                                VIRTUAL COURT NO.5            SECTION XV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 29298/2019

     (Arising out of impugned final judgment and order dated 05-02-2019
     in DBITA No. 253/2018 passed by the High Court of Judicature for
     Rajasthan, Bench at Jaipur)

     COMMISSIONER OF INCOME TAX T.D.S JAIPUR                              Petitioner(s)

                                                      VERSUS

     THE MANAGER VODAFONE DIGILINK LTD. (FORMERLY
     KNOWN AS VODAFONE ESSAR DIGILINK LTD.)                               Respondent(s)

     (FOR ADMISSION and I.R. and IA No.43928/2020-CONDONATION OF DELAY
     IN FILING and IA No.43929/2020-CONDONATION OF DELAY IN REFILING /
     CURING THE DEFECTS)

     Date : 21-05-2020 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                             HON'BLE MR. JUSTICE M.R. SHAH


     For Petitioner(s)                 Ms. Pinky Anand,ASG
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)




                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Court held through video conferencing. Delay condoned.

Tag with Civil Appeal No.1202 of 2011 and batch.



                         (ANITA MALHOTRA)                           (ANITA RANI AHUJA)
Signature Not Verified
                           COURT MASTER                                COURT MASTER
Digitally signed by
ASHA SUNDRIYAL
Date: 2020.05.21
17:24:12 IST
Reason: