Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(8) in The Insurance Regulatory And Development Authority (Meetings) Regulations, 2000

(8)An item not included in the agenda of a meeting may be taken tip for consideration, if so approved by the Chairperson or the presiding member, as the case may be.