Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Punjab - Subsection Section 14(b) in The Punjab Motor Spirit (Taxation of Sales) Rules, 1939 (b)Copies of any licence, may, for the purpose of sub-rule (a), be authenticated free of charge by the Petrol Taxation Officer of the district in which the licence was issued.
