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Rajasthan High Court - Jodhpur

Nikhilesh Katara vs State Of Rajasthan on 24 September, 2024

Author: Farjand Ali

Bench: Farjand Ali

[2024:RJ-JD:39543]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
               S.B. Civil Writ Petition No. 4255/2024

1.       Nikhilesh Katara S/o Shri Chhagan Lal Katara, Aged
         About 29 Years, Village Bhurise, Post Sangariya, Tehsil
         Gangartalai, District Banswara (Raj.).
2.       Rekha Kumari Maida D/o Shri Lal Shankar Maida, Aged
         About 31 Years, Village Bijor, Post Padoligordhan, Tehsil
         Ghatol, District Banswara (Raj.).
3.       Rajmal Katara S/o Shri Kamji Katara, Aged About 29
         Years, Village Bijor, Post Padoligordhan, Tehsil Ghatol,
         District Banswara (Raj.).
4.       Rajendra Ninama S/o Shri Vitthal Das Ninama, Aged
         About 37 Years, Shyannpura Sharda Colony, Banswara
         (Raj.).
5.       Bhupendra Pargi S/o Shri Gulab Singh Pargi, Aged About
         29 Years, Village And Post Bhatar, Tehsil Arthuna, District
         Banswara (Raj.).
6.       Parmeshwar Kalasua S/o Shri Prabhulal, Aged About 24
         Years, Ward No. 1, Village Vijor, Post Padoli Gordhan,
         Tehsil Ghatal, District Banswara (Raj.).
7.       Mukesh Ahari S/o Shri Nakuram Ahari, Aged About 24
         Years, Village Bijor, Post Padoligordhan, Tehsil Ghatol,
         District Banswara (Raj.).
                                                                  ----Petitioners
                                     Versus
1.       State Of Rajasthan, Through Joint Secretary, Ayurved,
         Yoga And Naturopathy Medicine, Unani, Siddha And
         Homeopathy (Ayush) Department, Secretariat, Jaipur.
2.       The Registrar, Dr. Sarvopalli Radha Krishnan, Rajasthan
         Ayurved University, Jodhpur, Administrative Division,
         Nagaur Road, Karvad, Jodhpur.
3.       The Director, Department Of Ayurved, Ajmer Rajasthan.
4.       The    Director,    Department            Of     Homeopathy,    Jaipur,
         Rajasthan.
5.       The Director, Department Of Unani, Jaipur, Rajasthan.
6.       Shir Vikaram Singh Maida S/o Shri Sambu Lal Maida,
         Through Joint Secretary, Ayurved, Yoga And Naturopathy
         Medicine,    Unani,      Siddha        And      Homeopathy     (Ayush)

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         Department, Secretariat, Jaipur.
7.       Shri Kanti Lal Masar S/o Shri Kanji Masar, Through Joint
         Secretary, Ayurved, Yoga And Naturopathy Medicine,
         Unani, Siddha And Homeopathy (Ayush) Department,
         Secretariat, Jaipur.
8.       Shri Dilip Charpota S/o Shri Chhagan Charpota, Through
         Joint       Secretary,      Ayurved,          Yoga          And   Naturopathy
         Medicine,       Unani,      Siddha         And     Homeopathy         (Ayush)
         Department, Secretariat, Jaipur.
9.       Shri Suresh Chandra Dayma S/o Shri Devilal Dayma,
         Through Joint Secretary, Ayurved, Yoga And Naturopathy
         Medicine,       Unani,      Siddha         And     Homeopathy         (Ayush)
         Department, Secretariat, Jaipur.
10.      Shri Dinesh Kumar Amaliya S/o Shri Gatulal Amaliya,
         Through Joint Secretary, Ayurved, Yoga And Naturopathy
         Medicine,       Unani,      Siddha         And     Homeopathy         (Ayush)
         Department, Secretariat, Jaipur.
11.      Smt. Reena Kumari Damor D/o Shri Nagendra Kumar
         Damor, Through Joint Secretary, Ayurved, Yoga And
         Naturopathy Medicine, Unani, Siddha And Homeopathy
         (Ayush) Department, Secretariat, Jaipur.
12.      Smt. Vimala Charpota D/o Srhi Kachru Lal Charpota,
         Through Joint Secretary, Ayurved, Yoga And Naturopathy
         Medicine,       Unani,      Siddha         And     Homeopathy         (Ayush)
         Department, Secretariat, Jaipur.
13.      Shri Ajeet Meghwal S/o Shri Heeralal Meghwal, Through
         Joint       Secretary,      Ayurved,          Yoga          And   Naturopathy
         Medicine,       Unani,      Siddha         And     Homeopathy         (Ayush)
         Department, Secretariat, Jaipur.
14.      Smt.    Sunita       Kaswan         D/o     Shri      Jaiprakash     Kaswan,
         Through Joint Secretary, Ayurved, Yoga And Naturopathy
         Medicine,       Unani,      Siddha         And     Homeopathy         (Ayush)
         Department, Secretariat, Jaipur.
15.      Smt. Suman Kumari D/o Shri Kailash Chandra, Through
         Joint       Secretary,      Ayurved,          Yoga          And   Naturopathy
         Medicine,       Unani,      Siddha         And     Homeopathy         (Ayush)
         Department, Secretariat, Jaipur.
                                                                       ----Respondents



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                                 Connected With
               S.B. Civil Writ Petition No. 4489/2024
1.       Rajmal Katara S/o Shri Kamji Katara, Aged About 29
         Years, R/o Village Bijor, Post Padoligordhan, Tehsil
         Ghatol, District Banswara (Raj.).
2.       Rajendra Ninama S/o Shri Vitthal Das Ninama, Aged
         About       37    Years,       R/o      Shyannpura            Sharda      Colony,
         Banswara (Raj.).
3.       Nikhilesh Katara, S/o Shri Chhagan Lal Katara, Age About
         Years,      R/o     Village     Bhuriser,        Post        Sangariya,    Tehsil
         Gangartalai, District Banswara (Raj.).
4.       Rekha Kumari Maida D/o Lal Shankar Maida, Aged About
         31 Years, R/o Village Bijor, Post Padoligordhan, Tehsil
         Ghatol, District Banswara (Raj.).
5.       Mukesh Ahari S/o Shri Nakuram Ahari, Aged About 24
         Years, R/o Village Bijor, Post Padoligordhan, Tehsil
         Ghatol, District Banswara (Raj.).
6.       Ashish Katara S/o Shri Chhagan Lal Katara, Aged About
         25 Years, R/o Village Bhuriser, Post Sangariya, Tehsil
         Gangartalai, District Banswara (Raj.).
7.       Bhupendra Pargi S/o Shri Gulab Singh Pargi, Aged About
         29 Years, R/o Village And Post Bhatar, Tehsil Arthuna,
         District Banswara (Raj.).
8.       Parmeshwar Kolasua S/o Shri Prabhulal, Aged About 24
         Years, R/o Village Ward No. 1, Village Bijor, Post Padoli
         Gordhan, Tehsil Ghatol, District Banswara (Raj.).
                                                                          ----Petitioners
                                         Versus
1.       State Of Rajasthan, Through Joint Secretary, Ayurved,
         Yoga And Naturopathy Medicine, Unani, Siddha And
         Homeopathy (Ayush) Department, Secretariat, Jaipur.
2.       The Registrar, Dr. Sarvopalli Radha Krishanan, Rajasthan
         Ayurved University, Jodhpur, Administrative Division,
         Nagaur Road, Karvad, Jodhpur.
3.       The Director, Department Of Ayurved, Ajmer Rajasthan.
4.       The     Director,        Department           Of     Homeopathy,           Jaipur
         Rajasthan.
5.       The Director, Department Of Unani, Jaipur Rajasthan.

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6.       Shri    Moinuddeen            S/o      Ajimuddeen,            Through     Joint
         Secretary, Ayurved, Yoga And Naturopathy Medicine,
         Unani, Siddha And Homeopathy (Ayush) Department,
         Secretariat, Jaipur.
7.       Shri Dinesh Kumar Amaliya S/o Gatulal Amaliya, Through
         Joint       Secretary,      Ayurved,          Yoga          And   Naturopathy
         Medicine,       Unani,      Siddha         And     Homeopathy          (Ayush)
         Department, Secretariat, Jaipur.
8.       Shri Piyush Pani Sharma S/o Shri Ramavtar Sharma,
         Through Joint Secretary, Ayurved, Yoga And Naturopathy
         Medicine,       Unani,      Siddha         And     Homeopathy          (Ayush)
         Department, Secretariat, Jaipur.
9.       Smt. Sunita Khatana D/o Shri Nihal Singh Khatana,
         Through Joint Secretary, Ayurved, Yoga And Naturopathy
         Medicine,       Unani,      Siddha         And     Homeopathy          (Ayush)
         Department, Secretariat, Jaipur.
10.      Smt. Anita D/o Shri Ramkishan, Through Joint Secretary,
         Ayurved, Yoga And Naturopathy Medicine, Unani, Siddha
         And     Homeopathy            (Ayush)        Department,           Secretariat,
         Jaipur.
11.      Smt. Anita Kumari D/o Shri Banwari Lal, Through Joint
         Secretary, Ayurved, Yoga And Naturopathy Medicine,
         Unani, Siddha And Homeopathy (Ayush) Department,
         Secretariat, Jaipur.
12.      Smt. Renu Senver D/o Shri Kanwara Ram Senver,
         Through Joint Secretary, Ayurved, Yoga And Naturopathy
         Medicine,       Unani,      Siddha         And     Homeopathy          (Ayush)
         Department, Secretariat, Jaipur.
13.      Shri Devdutt S/o Shri Ramjilal, Through Joint Secretary,
         Ayurved, Yoga And Naturopathy Medicine, Unani, Siddha
         And     Homeopathy            (Ayush)        Department,           Secretariat,
         Jaipur.
                                                                       ----Respondents
                S.B. Civil Writ Petition No. 4505/2024
Koyal Kumari Charpota D/o Shri Kanti Lal Charpota, Aged About
25 Years, Village And Post Nai Patan, Tehsil Bagidora, District
Banswara (Raj.).
                                                                           ----Petitioner
                                        Versus

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1.       State Of Rajasthan, Through Joint Secretary, Ayurved,
         Yoga And Naturopathy Medicine, Unani, Siddha And
         Homeopathy (Ayush) Department, Secretariat, Jaipur.
2.       The Registrar, Dr. Sarvopalli Radha Krishanan, Rajasthan
         Ayurved University, Jodhpur, Administrative Division,
         Nagaur Road, Karvad, Jodhpur.
3.       The Director, Department Of Ayurved, Ajmer, Rajasthan.
4.       The     Director,      Department            Of     Homeopathy,          Jaipur,
         Rajasthan.
5.       The Director, Department Of Unani, Jaipur Rajasthan.
6.       Shri    Moinuddeen            S/o      Ajimuddeen,            Through      Joint
         Secretary, Ayurved, Yoga And Naturopathy Medicine,
         Unani, Siddha And Homeopathy (Ayush) Department,
         Secretariat, Jaipur.
7.       Shri Dinesh Kumar Amaliya S/o Gatulal Amaliya, Through
         Joint       Secretary,      Ayurved,          Yoga          And    Naturopathy
         Medicine,       Unani,      Siddha         And     Homeopathy           (Ayush)
         Department, Secretariat, Jaipur.
8.       Shri Ajay Veer Helak S/o Shri Ram Babu Singh, Through
         Joint       Secretary,      Ayurved,          Yoga          And    Naturopathy
         Medicine,       Unani,      Siddha         And     Homeopathy           (Ayush)
         Department, Secretariat, Jaipur. (Merit No. 1656 Non-
         Tsp).
                                                                       ----Respondents
                S.B. Civil Writ Petition No. 4858/2024
1.       Sumitra Kumari D/o Shri Ram Lal, Aged About 39 Years,
         R/o Village And Post Naharpura, Tehsil Anandpuri, District
         Banswara (Raj.).
2.       Sumitra D/o Shri Fata, Aged About 36 Years, R/o Mukam
         Moti Timbi Ambepura, Post Moti Timbi, Tehsil Gangartalai,
         District Banswara (Raj.).
                                                                           ----Petitioners
                                        Versus
1.       State Of Rajasthan, Through Joint Secretary, Ayurved,
         Yoga And Naturopathy Medicine, Unani, Siddha And
         Homeopathy (Ayush) Department, Secretariat, Jaipur.
2.       The Registrar, Dr. Sarvopali Radha Krishanan, Rajasthan
         Ayurved University, Jodhpur, Administrative Division,
         Nagaur Road, Karvad, Jodhpur.

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3.       The Director, Department Of Ayurved, Ajmer Rajasthan.
4.       The     Director,      Department            Of     Homeopathy,        Jaipur,
         Rajasthan.
5.       The Director, Department Of Unani, Jaipur, Rajasthan.
6.       Shri Vikram Singh Maida S/o Shri Sambu Lal Maida,
         Through Joint Secretary, Ayurved, Yoga And Naturopathy
         Medicine,       Unani,      Siddha         And     Homeopathy         (Ayush)
         Department, Secretariat, Jaipur.
7.       Shri Kanti Lal Masar S/o Shri Kanji Masar, Through Joint
         Secretary, Ayurved, Yoga And Naturopathy Medicine,
         Unani, Siddha And Homeopathy (Ayush) Department,
         Secretariat, Jaipur.
8.       Shri Dilip Charpota S/o Shri Chhagan Charpota, Through
         Joint       Secretary,      Ayurved,          Yoga          And   Naturopathy
         Medicine,       Unani,      Siddha         And     Homeopathy         (Ayush)
         Department, Secretariat, Jaipur.
9.       Shri Suresh Chandra Dayma S/o Shri Devilal Dayma,
         Through Joint Secretary, Ayurved, Yoga And Naturopathy
         Medicine,       Unani,      Siddha         And     Homeopathy         (Ayush)
         Department, Secretariat, Jaipur.
10.      Shri Dinesh Kumar Amaliya S/o Shri Gotulal Amaliya,
         Through Joint Secretary, Ayurved, Yoga And Naturopathy
         Medicine,       Unani,      Siddha         And     Homeopathy         (Ayush)
         Department, Secretariat, Jaipur.
11.      Smt. Reena Kumari Damor D/o Shri Nagendra Kumar
         Damor, Through Joint Secretary, Ayurved, Yoga And
         Naturopathy Medicine, Unani, Siddha And Homeopathy
         (Ayush) Department, Secretariat, Jaipur.
12.      Smt. Taruna Nanoma D/o Shri Manohar Lal Nanoma,
         Through Joint Secretary, Ayurved, Yoga And Naturopathy
         Medicine,       Unani,      Siddha         And     Homeopathy         (Ayush)
         Department, Secretariat, Jaipur.
13.      Smt. Bindiya Bhatt D/o Shri Mukesh Chandra Bhatt,
         Through Joint Secretary, Ayurved, Yoga And Naturopathy
         Medicine,       Unani,      Siddha         And     Homeopathy         (Ayush)
         Department, Secretariat, Jaipur.
                                                                       ----Respondents




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               S.B. Civil Writ Petition No. 4869/2024
1.       Sumitra D/o Shri Fata, Aged About 36 Years, R/o Mukam-
         Moti Timbi Ambepura, Post Moti Timbi, Tehsil Gangartalai,
         District Banswara (Raj.).
2.       Sumitra Kumari D/o Shri Ram Lal, Aged About 39 Years,
         R/o Village And Post Naharpura, Tehsil Anandpuri, District
         Banswara (Raj.).
                                                                           ----Petitioners
                                        Versus
1.       State Of Rajasthan, Through Joint Secretary, Ayurved,
         Yoga And Naturopathy Medicine, Unani, Siddha And
         Homeopathy (Ayush) Department, Secretariat, Jaipur.
2.       The Registrar, Dr. Sarvopalli Radha Krishanan, Rajasthan
         Ayurved University, Jodhpur, Administrative Division,
         Nagaur Road, Karvad, Jodhpur.
3.       The Director, Department Of Ayurved, Ajmer Rajasthan.
4.       The     Director,       Department           Of     Homeopathy,           Jaipur
         Rajasthan.
5.       The Director, Department Of Unani, Jaipur Rajasthan.
6.       Shri Moinudeen S/o Ajimudeen, Through Joint Secretary,
         Ayurved, Yoga And Naturopathy Medicine, Unani, Siddha
         And     Homeopathy            (Ayush)        Department,            Secretariat,
         Jaipur.
7.       Shri Dinesh Kumar Amaliya S/o Gatulal Amaliya, Through
         Joint       Secretary,      Ayurved,          Yoga          And    Naturopathy
         Medicine,       Unani,      Siddha         And     Homeopathy           (Ayush)
         Department, Secretariat, Jaipur.
8.       Ramesh        Chandra        Ninama        S/o     Shri      Bhima      Ninama,
         Through Joint Secretary, Ayurved, Yoga And Naturopathy
         Medicine,       Unani,      Siddha         And     Homeopathy           (Ayush)
         Department, Secretariat, Jaipur.
9.       Priyanka Kuldeep D/o Shri Madan Lal, Through Joint
         Secretary, Ayurved, Yoga And Naturopathy Medicine,
         Unani, Siddha And Homeopathy (Ayush) Department,
         Secretariat, Jaipur.
                                                                       ----Respondents




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For Petitioner(s)       :    Mr. P.R. Mehta
                             Ms. Taniya Tuli Raman Ekta
                             Mr. Jubin Mehta
For Respondent(s)       :    Mr. N.S. Rajpurohit, AAG
                             Mr. Sher Singh Rajpurohit, Asstt. to AAG
                             Ms. Anita Rajpurohit, Asstt. to AAG
                             Mr. Suneil Purohit



               HON'BLE MR. JUSTICE FARJAND ALI

Order ORDER RESERVED ON : 20/09/2024 ORDER PRONOUNCED ON : 24/09/2024

1. These writ petitions have been preferred by the petitioners with the following prayers :-

a) That the provisional select list (Annexure-6) issued by the respondents concerned for TSP area may be quashed and set aside as being arbitrary and suffering from malafide.
b) That respondents concerned may be directed to issue a fresh select list with the names of the petitioners incorporated at the relevant serial numbers and they may be offered appointment on the post of nurse junior grade according to their merit.
c) That it may be declared that the bonus marks given to the Yoga Instructors may be declared contrary to the provision of Rule 19 of the Rajasthan Ayurveda Service Rules, 1966 and selection in this recruitment made by providing bonus marks for the experience of Yoga (Downloaded on 27/09/2024 at 10:21:27 PM) [2024:RJ-JD:39543] (9 of 10) [CW-4255/2024] instructors may be declared bad and illegal and liable to be quashed and set aside.
d) That if during pendency of the writ petition the final select list after verification of the documents is issued providing the bonus marks to be selected candidates then the same may quashed and set aside and the appointments made in pursuance of the final select list on such basis may be quashed and set aside.
e) Any other order or direction which may deemed just and proper kindly is passed in favour of the petitioners.

2. Since in a batch of petitions connected with a writ petition being S.B. Civil Writ Petition No.17062/2023, the issue has been dealt elaborately and decided by this Court on 24.09.2024 which covers the pleading raised and relief claimed in the instant writ petition, therefore, no further order is required to be passed.

3. For convenience, the operative part of the order dated 24.09.2024 passed in S.B. Civil Writ Petition No. 17062/2023 is being reproduced as under: -

"17. In view of the discussion made herein above, the writ petitions are disposed off in the following terms: -
A. The petitioners are entitled to get the experience certificate of the work they performed during the relevant period but for the experience on the post of Yoga Instructors only. They shall be able to use the same as and when it is required for that purpose. Since, the experience certificate has been (Downloaded on 27/09/2024 at 10:21:27 PM) [2024:RJ-JD:39543] (10 of 10) [CW-4255/2024] issued by the department under the direction of this Court, therefore no further order is to be passed in this regard. If the experience certificate to any of the candidates hasn't been issued yet despite the order of this Court, then it shall be issued to those candidates immediately. The interim order dated 01.11.2023 is made absolute hereby.

B. The petitioners are not entitled to get the benefit of bonus marks in accordance with the order dated 25.04.2023 issued by the department of Medical and Health as the same is not applicable to the case of the petitioners.

C. The nature and kind of the work of Yoga Instructors is different to the work of Ayurveda Nurse/Compounder and therefore the petitioners are not entitled to raise the claim of their work experience as Yoga Instructors akin to the post of Ayurveda Nurse/Compounder.

D. If the State Government specifies any bonus marks as provided under Rule 19 of the Rajasthan Ayurvedic, Unani, Homeopathy and Naturopathy Subordinate Service Rules, 1966, then the bonus marks shall be awarded to the candidates as per the applicability of the order and the work discharged by the candidates."

4. In this view of the matter, the present writ petitions as well as stay petitions are also disposed off in the light of the judgment passed in the cases referred supra.

5. No order as to cost.

(FARJAND ALI),J Mamta/-

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