Section 29 in The Pepsu Tenancy and Agricultural Lands Rules, 1958
29. Determination of market value of building, structure, tube-well or crop.
(1)In determining the market value of any building, structure or tube-well, the Commission, shall take into account the advice of the Chief Engineer, P.W.D., Punjab concerned or any other officer nominated by him.(2)[-] [Sub-rule (2) omitted by GSR No. 76, dated 28th March, 1963.]
