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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(a) in The Orissa High Court (Appointment of Staff) Rules, 1963

(a)a Graduate with a minimum speed of 120 words per minute in shorthand and 50 words per minute in typewriting for appointment to a post in category 3 of Class III;