Madhya Pradesh High Court
Laal Singh vs Tevar Sen S/O Halke Sen (Dead) Through ... on 28 April, 2022
Author: Vishal Mishra
Bench: Vishal Mishra
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 9496 of 2017 (LAAL SINGH Vs TEVAR SEN S/O HALKE SEN (DEAD) THROUGH LRS SMT MUNNI BAI SEN AND OTHERS) Dated : 28-04-2022 Ms.Sanjana Sahani, learned counsel for the petitioner.
Heard on IA No.3955/2019, an application for bringing the LR's of deceased sole petitioner on record.
For the reasons mentioned in the application, the same is allowed and disposed of.
Let necessary correction be carried out within three working days.
List the matter in the next week. IR to continue till the next date of hearing.
(VISHAL MISHRA) JUDGE Sha Signature Not Verified SAN Digitally signed by SHALINI LANDGE Date: 2022.04.30 10:45:40 IST