Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(b) in The Tamil Nadu Prevention Of Incitement To Refuse Or Defer Payment Of Tax Act, 1981 (b)"public servant" shall have the same meaning as in section 21 of the Indian Penal Code (Central Act XLV of 1860).
