Gauhati High Court
5: Smti. Rita Devi vs Sri Jogendra Chandra Sarmah on 4 May, 2019
Author: Prasanta Kumar Deka
Bench: Prasanta Kumar Deka
Page No.# 1/6
GAHC010127672018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil) 2652/2018
1:ON THE DEATH OF HIREN SARMA, HIS LEGAL HEIRS AND 8 ORS
R/O- VILL.-TENGABARI (WITHIN MANGALDOI MUNICIPALITY), MOUZA-
CHAPAI, P.O. AND P.S.- MANGALDOI, PIN- 784125, DIST.- DARRANG,
ASSAM
1.1: SRI DIPAK SARMAH
S/O- LATE HAREN SARMA R/O- VILL.- TENGABARI (WITHIN MANGALDOI
MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
1.2: SRI PANKAJ SARMAH
S/O- LATE HAREN SARMA R/O- VILL.- TENGABARI (WITHIN MANGALDOI
MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
1.3: SRI DHRUBAJYOTI SARMAH
S/O- LATE HAREN SARMA R/O- VILL.- TENGABARI (WITHIN MANGALDOI
MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
1.4: SMTI. RENU DEVI
D/O- LATE HAREN SARMAH
Page No.# 2/6
W/O- SRI DHANESHWAR SARMAH R/O- VILL.- TENGABARI (WITHIN
MANGALDOI MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
1.5: SMTI. RITA DEVI
D/O- LATE HAREN SARMAH
W/O- SRI DIMBESWAR DEKA R/O- VILL.- TENGABARI (WITHIN
MANGALDOI MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
2: ON THE DEATH OF HIREN SARMA
HIS LEGAL HEIRS ARE
R/O- VILL.- TENGABARI
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
2.1: SMTI. CHIKON DEVI
W/O- LATE HIREN SARMA R/O- VILL.- TENGABARI
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRNG
ASSAM
2.2: SRI DHARANI SARMA
S/O- LATE HIREN SARMA R/O- VILL.- TENGABARI
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRNG
ASSAM
2.3: SRI KHAGEN SARMA
S/O- LATE HIREN SARMA R/O- VILL.- TENGABARI
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
Page No.# 3/6
PIN- 784125
DIST.- DARRNG
ASSA
VERSUS
1:SRI JOGENDRA CHANDRA SARMAH
S/O- LATE RABIDEV SARMAH, R/O- VILL.- TENGABARI, MAUZA- CHAPAI
(UNDER MONGOLDOI MUNICIPAL WARD NO. 06), P.O. AND P.S.-
MANGALDOI (PIN- 784125), DIST.- DARRANG, ASSAM
Advocate for the Petitioner : MR. S R BHATTACHARJEE
Advocate for the Respondent : MR. C GOSWAMI
Linked Case : I.A.(Civil) 2653/2018
1:ON THE DEATH OF HIREN SARMA
HIS LEGAL HEIRS AND 8 ORS
R/O- VILL.-TENGABARI (WITHIN MANGALDOI MUNICIPALITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
1.1: SRI DIPAK SARMAH
S/O- LATE HAREN SARMA R/O- VILL.- TENGABARI (WITHIN MANGALDOI
MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
1.2: SRI PANKAJ SARMAH
S/O- LATE HAREN SARMA R/O- VILL.- TENGABARI (WITHIN MANGALDOI
MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
Page No.# 4/6
1.3: SRI DHRUBAJYOTI SARMAH
S/O- LATE HAREN SARMA R/O- VILL.- TENGABARI (WITHIN MANGALDOI
MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
1.4: SMTI. RENU DEVI
D/O- LATE HAREN SARMAH
W/O- SRI DHANESHWAR SARMAH R/O- VILL.- TENGABARI (WITHIN
MANGALDOI MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
1.5: SMTI. RITA DEVI
D/O- LATE HAREN SARMAH
W/O- SRI DIMBESWAR DEKA R/O- VILL.- TENGABARI (WITHIN
MANGALDOI MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
2: ON THE DEATH OF HIREN SARMA
HIS LEGAL HEIRS ARE
R/O- VILL.- TENGABARI
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
2.1: SMTI. CHIKON DEVI
W/O- LATE HIREN SARMA R/O- VILL.- TENGABARI
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRNG
ASSAM
Page No.# 5/6
2.2: SRI DHARANI SARMA
S/O- LATE HIREN SARMA R/O- VILL.- TENGABARI
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRNG
ASSAM
2.3: SRI KHAGEN SARMA
S/O- LATE HIREN SARMA R/O- VILL.- TENGABARI
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRNG
ASSAM
VERSUS
1:SRI JOGENDRA CHANDRA SARMAH
S/O- LATE RABIDEV SARMAH
R/O- VILL.- TENGABARI
MAUZA- CHAPAI (UNDER MONGOLDOI MUNICIPAL WARD NO. 06)
P.O. AND P.S.- MANGALDOI (PIN- 784125)
DIST.- DARRANG
ASSAM
Advocate for the Petitioner : MR. S R BHATTACHARJEE
Advocate for the Respondent : MR. C GOSWAMI
BEFORE
HONOURABLE MR. JUSTICE PRASANTA KUMAR DEKA
ORDER
04.05.2019 Ms. J. K. Jaiswara, the learned counsel for the petitioners submits that the conducting counsel, Mr. R. Das passed away on 25.05.2019 and as such, she sought for adjourning this matter which is accordingly adjourned.
Page No.# 6/6 List this matter on 07.06.2019 for orders.
JUDGE Comparing Assistant