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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(4) in The Rajasthan Advocates Welfare Fund Rules, 1988

(4)Register of payments to Members/heirs of members:-
S. No. Date Name and Address Amount D/D or Cheque No. Paid on a/c of