Bombay High Court
Vivek Ravikumar Badgire And Others vs Saheblal Mainoddin Almale And Others on 16 October, 2023
Author: S.G. Mehare
Bench: S.G. Mehare
112 to 134.odt
(1)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
112 WRIT PETITION NO.340 OF 2022
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113 WRIT PETITION NO.8837 OF 2022
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114 WRIT PETITION NO.5027 OF 2023
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116 CIVIL APPLICATION NO.564 OF 2020
IN SAST/24136/2019 WITH CA/565/2020 IN SAST/24136/2019
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117 CIVIL APPLICATION NO.11118 OF 2023
IN SA/561/2016 WITH CA/11430/2016 IN SA/561/2016
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118 CIVIL APPLICATION NO.12523 OF 2023
IN SA/482/2007
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120 SECOND APPEAL NO.376 OF 2009
WITH CA/330/2016 IN SA/376/2009 WITH CA/331/2016 IN
SA/376/2009
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121 SECOND APPEAL NO.395 OF 2015
WITH CA/12987/2016 IN SA/395/2015
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122 SECOND APPEAL NO.147 OF 2021
WITH CA/3463/2021 IN SA/147/2021
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123 SECOND APPEAL NO.104 OF 2023
WITH CA/2645/2023 IN SA/104/2023
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124 CIVIL APPLICATION NO.2323 OF 2019
IN AOST/37461/2018 WITH CA/3261/2022 IN CA/2323/2019 WITH
CA/3262/2022 IN CA/2323/2019 WITH CA/2324/2019 IN
AOST/37461/2018
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125 CIVIL APPLICATION NO.310 OF 2020
IN WP/10534/2018 WITH WP/1795/2019 WITH WP/10534/2018
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126 CIVIL APPLICATION NO.8807 OF 2021
IN SA/61/1999 WITH CA/3297/1999 IN SA/61/1999
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127 CIVIL APPLICATION NO.15911 OF 2022
IN SA/133/2017 WITH CA/5044/2023 IN SA/133/2017
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112 to 134.odt
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128 CIVIL APPLICATION NO.1274 OF 2023
IN SA/452/2023 WITH CA/8746/2023 IN SA/452/2023 WITH
CA/8745/2023 IN SA/452/2023 WITH SA/452/2023
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129 CIVIL APPLICATION NO.4018 OF 2023
IN SA/270/2017 WITH CA/4019/2023 IN SA/228/2017 WITH
SA/270/2017 WITH SA/269/2017 WITH SA/228/2017 WITH
SA/223/2017
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130 CIVIL APPLICATION NO.11180 OF 2023
IN SAST/26216/2023 WITH CA/11181/2023 IN SAST/26214/2023
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131 CIVIL APPLICATION NO.11183 OF 2023
IN SAST/26221/2023 WITH CA/11182/2023 IN SAST/26221/2023
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132 CIVIL APPLICATION NO.12579 OF 2023
IN CA/943/2023 WITH CA/2299/2019 IN SA/91/2019
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133 CRA NO.183 OF 2017
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134 CRA NO.162 OF 2023
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CORAM : S.G. MEHARE, J.
DATED : OCTOBER 16, 2023 PER COURT:-
1. Court time is over; hence, the matters could not be reached.
2. Stand over to 06.12.2023.
3. Interim relief, if any, to continue till then.
(S.G. MEHARE, J.) Mujaheed// ::: Uploaded on - 17/10/2023 ::: Downloaded on - 18/10/2023 06:15:52 :::