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Customs, Excise and Gold Tribunal - Delhi

M/S. Jindal Strips Ltd. vs Collector Of Customs, Mumbai on 22 May, 2001

ORDER

K. Sreedharan

1. None appeared on behalf of the appellant. Appellant is absent.

2. When the case was listed on 26.3.20001 Shri D.N.Mehta, Ld. Counsel represented the appellant. so the posting of the case for today was known to the party. on account of the absence of the party, we dismiss th Misc. applicationfor non-prosecution. order dictated in the open Court.