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Supreme Court - Daily Orders

Devender Singh (Dead) Thr. Lrs. ... vs State Of U.P Thr. Collector . on 28 April, 2017

Bench: Madan B. Lokur, Deepak Gupta

     ITEM NO.3                              COURT NO.4                SECTION XI

                                S U P R E M E C O U R T O F        I N D I A
                                        RECORD OF PROCEEDINGS

                 Petition(s) for Special Leave to Appeal (C)         No(s).26483/2016

     (Arising out of impugned final judgment and order dated 24/05/2016
     in CMWP No. 7646/2003 passed by the High Court of Judicature at
     Allahabad)

     DEVENDER SINGH (DEAD) THR. LRS.                                    Petitioner(s)

                                                    VERSUS

     STATE OF U.P THR. COLLECTOR AND ANR.                               Respondent(s)

     (WITH APPLN. (S) FOR impleadment and Office Report)

     Date : 28/04/2017 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE MADAN B. LOKUR
                          HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Petitioner(s)               Mr.    S.R. Singh, Sr. Adv.
                                     Mr.    Avnish Singh, Adv.
                                     Mr.    Ankur Yadav, Adv.
                                     Mr.    Ujjwal Pandey, Adv.
                                     Ms.    Shweta Yadav, Adv.
                                     Ms.    Asha Gopalan Nair, AOR

     For Respondent(s)               Mr.    M. P. Shorawala, AOR
                                     Mr.    Vibhav Mishra, Adv.
                                     Ms.    Geetan Dua, Adv.
                                     Ms.    Vinakshi Kadan, Adv.

                         UPON hearing the counsel the Court made the following
                                               O R D E R

List the matter after pleadings are complete.




                         (SANJAY KUMAR-I)                    (SHARDA KAPOOR)
                           AR-CUM-PS                           COURT MASTER

Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2017.04.28
17:11:45 IST
Reason: