Supreme Court - Daily Orders
Devender Singh (Dead) Thr. Lrs. ... vs State Of U.P Thr. Collector . on 28 April, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.3 COURT NO.4 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).26483/2016
(Arising out of impugned final judgment and order dated 24/05/2016
in CMWP No. 7646/2003 passed by the High Court of Judicature at
Allahabad)
DEVENDER SINGH (DEAD) THR. LRS. Petitioner(s)
VERSUS
STATE OF U.P THR. COLLECTOR AND ANR. Respondent(s)
(WITH APPLN. (S) FOR impleadment and Office Report)
Date : 28/04/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. S.R. Singh, Sr. Adv.
Mr. Avnish Singh, Adv.
Mr. Ankur Yadav, Adv.
Mr. Ujjwal Pandey, Adv.
Ms. Shweta Yadav, Adv.
Ms. Asha Gopalan Nair, AOR
For Respondent(s) Mr. M. P. Shorawala, AOR
Mr. Vibhav Mishra, Adv.
Ms. Geetan Dua, Adv.
Ms. Vinakshi Kadan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter after pleadings are complete.
(SANJAY KUMAR-I) (SHARDA KAPOOR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2017.04.28
17:11:45 IST
Reason: