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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(3) in The Chhattisgarh, Micro and Small Enterprises Facilitation Council Rules, 2006

(3)The Chairperson of the Council or in his absence a member elected by the members present from amongst themselves shall preside over the meetings of the Council.