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Jammu & Kashmir High Court - Srinagar Bench

State Of Jk Through P/S Kothibagh vs Parvaiz Ahmad Tantray And Ors on 10 March, 2022

Bench: Ali Mohammad Magrey, Mohan Lal

                                                                           Serial No. 27
                                                                         Regular cause list




            HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                             SRINAGAR
                                                                CRAA No. 19/2017



           State of JK through P/S Kothibagh, Srinagar
                                                                 ..... Appellant(s)
                                      Through: -
                                Mr. Sajad Ashraf, GA
                                                V/s
           Parvaiz Ahmad Tantray and Ors.

                                                                ..... Respondent(s)

Through: -

Mr. G. A. Lone, Advocate CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge Hon'ble Mr Justice Mohan Lal, Judge (ORDER) 10.03.2022 Mr. G. A. Lone, learned counsel appearing for the respondents submits that copy of paper book has not been provided to him by the Registry.

Registry to provide copy of paper book to Mr. G. A. Lone, learned counsel appearing for the respondents during the course of week.

List on 12.04.2022.



                                  (Mohan Lal)      (Ali Mohammad Magrey)
                                     Judge                        Judge

            SRINAGAR
            10.03.2022
           "Mohammad Yasin Dar"




MOHAMMAD YASIN DAR
2022.03.10 16:56
I attest to the accuracy and
integrity of this document