Rajasthan High Court - Jaipur
Ram Singh Gaucher S/O Shri Sitaram ... vs State Of Rajasthan on 16 December, 2020
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 14630/2020
Ram Singh Gaucher S/o Shri Sitaram Gaucher & Ors.
----Petitioner
Versus
State Of Rajasthan & Ors.
----Respondents
For Petitioner(s) : Mr. Shashi Kant Saini For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 16/12/2020 Issue notice of the writ petition as well as the stay application, returnable within four weeks.
Meanwhile, no coercive steps shall be taken against the petitioners.
(SANJEEV PRAKASH SHARMA),J TN/36 (Downloaded on 18/12/2020 at 09:38:02 PM) Powered by TCPDF (www.tcpdf.org)