Supreme Court - Daily Orders
K. Anusha vs Regional Manager, Shriram General ... on 30 October, 2017
ITEM NO.29 REGISTRAR COURT. 1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAMKUMAR CHOUBEY
Petition(s) for Special Leave to Appeal(C) No(s).14360/2016
K. ANUSHA & ORS. Petitioner(s)
VERSUS
REGIONAL MANAGER, SHRIRAM GENERAL INSURANCE
CO. LTD. Respondent(s)
Date : 30-10-2017 This petition was called on for hearing today.
For Petitioner(s) Mr. K.P. Singh,Adv.
Mr. Prakash Ranjan Nayak, AOR
For Respondent(s) Mr. Uzmi Jameel Husain,Adv.
Mr. Shakil Ahmed Syed, AOR
Mr. Sameer Nadwani,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Respondent No. 1 has already filed the counter affidavit.
Fresh steps be taken by the learned counsel for the petitioner for service on respondent No. 2 within two weeks' time. Thereafter, notice be issued.
List again on 4th of December, 2017.
RAMKUMAR CHOUBEY Registrar Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2017.11.01 16:17:09 IST Reason: