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[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(10)(v) in Prisons (Goa, Daman and Diu Amendment) Act, 1967

(v)in clause (17), after the expression "separation of prisoners" and before the figure";", the expression "and reception center" shall be inserted;