Calcutta High Court
Burn Standard Co. Ltd vs Mcdermott International Inc on 23 April, 2014
Author: Arun Mishra
Bench: Arun Mishra
APOT No.489 of 1999
With
AC No.24 of 1999
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
BURN STANDARD CO. LTD.
Versus
MCDERMOTT INTERNATIONAL INC.
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 23rd April, 2014.
For the Appellant :
For the Respondent :
THE COURT : None appears to prosecute the matter. Records are also not available as reported by the Registry of this Court. Consequently, the appeal is dismissed for non-prosecution. (JOYMALYA BAGCHI, J.) ( ARUN MISHRA, C.J.) B.Pal