Delhi High Court - Orders
Food Corporation Of India vs Regional Provident Fund Commissioner ... on 17 January, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:Devanshu
Signing Date:19.01.2022
10:56:25
$~2 to 22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5186/2011
FOOD CORPORATION OF INDIA ..... Petitioner
Through: Mr. Sukumar Pattjoshi, Sr. Advocate
with Mr. Rajeev Sharma, Advocate.
versus
REGIONAL PROVIDENT FUND
COMMISSIONER G.R.II ..... Respondent
Through: Mr. Avnish Singh and Ms. Pushplata
Singh, Advocates. (M:8826437138)
Ms. Anindita Pujari and Mr.
Siddhartha Srivastava,
Advocates/RPFC (M: 7042634181)
(3) WITH
+ W.P.(C) 6964/2014
FOOD CORPORATION OF INDIA, BHAWANIGARH
SANGRUR (PB.) ..... Petitioner
Through: Mr. Sukumar Pattjoshi, Sr. Advocate
with Mr. Rajeev Sharma, Advocate.
versus
REGIONAL PROVIDENT FUND COMMISSIONER,
BATHINDA (PB) ..... Respondent
Through: Mr. Avnish Singh and Ms. Pushplata
Singh, Advocates.
Ms. Anindita Pujari and Mr.
Siddhartha Srivastava,
Advocates/RPFC (M: 7042634181)
(4) WITH
+ W.P.(C) 7972/2014 & CM APPLs. 18682/2014 & 42486/2018
FOOD CORPORATION OF INDIA ..... Petitioner
Through: Mr. Sukumar Pattjoshi, Sr. Advocate
with Mr. Rajeev Sharma, Advocate.
versus
REGIONAL PROVIDENT FUND COMMISSIONER..... Respondent
Through: Mr. Avnish Singh and Ms. Pushplata
Singh, Advocates for R-1.
W.P.(C) 5186/2011 & connected matters Page 1 of 8
Signature Not Verified
Digitally Signed By:Devanshu
Signing Date:19.01.2022
10:56:25
Ms. Amita Gupta, Advocate for R-2.
(M:9810017035)
Ms. Anindita Pujari and Mr.
Siddhartha Srivastava,
Advocates/RPFC (M: 7042634181)
(5) WITH
+ W.P.(C) 7987/2014 & CM APPL. 18710/2014
FOOD CORPORATION OF INDIA ..... Petitioner
Through: Mr. Sukumar Pattjoshi, Sr. Advocate
with Mr. Rajeev Sharma, Advocate.
versus
REGIONAL PROVIDENT FUND COMMISSIONER..... Respondent
Through: Mr. Avnish Singh and Ms. Pushplata
Singh, Advocates.
Ms. Anindita Pujari and Mr.
Siddhartha Srivastava,
Advocates/RPFC (M: 7042634181)
(6) WITH
+ W.P.(C) 8051/2014 & CM APPL.18814/2014
FOOD CORPORATION OF INDIA ..... Petitioner
Through: Mr. Sukumar Pattjoshi, Sr. Advocate
with Mr. Rajeev Sharma, Advocate.
versus
REGIONAL PROVIDENT FUND COMMISSIONER..... Respondent
Through: Mr. Avnish Singh and Ms. Pushplata
Singh, Advocates for R-1.
Ms. Amita Gupta, Advocate for R-2.
Ms. Anindita Pujari and Mr.
Siddhartha Srivastava,
Advocates/RPFC (M: 7042634181)
(7) WITH
+ W.P.(C) 8203/2014 & CM APPL.19117/2014
FOOD CORPORATION OF INDIA, AHMEDAGARH,
SANGRUR (PB) ..... Petitioner
Through: Mr. Sukumar Pattjoshi, Sr. Advocate
with Mr. Rajeev Sharma, Advocate.
versus
W.P.(C) 5186/2011 & connected matters Page 2 of 8
Signature Not Verified
Digitally Signed By:Devanshu
Signing Date:19.01.2022
10:56:25
REGIONAL PROVIDENT FUND COMMISSIONER,
BATHINDA (PB) ..... Respondent
Through: Ms. Amita Gupta, Advocate for R-2.
Ms. Anindita Pujari and Mr.
Siddhartha Srivastava,
Advocates/RPFC (M: 7042634181)
(8) WITH
+ W.P.(C) 8303/2014 & CM APPL. 19255/2014
FOOD CORPORATION OF INDIA ..... Petitioner
Through: Mr. Sukumar Pattjoshi, Sr. Advocate
with Mr. Rajeev Sharma, Advocate.
versus
REGIONAL PROVIDENT FUND COMMISSIONER..... Respondent
Through: Mr. Avnish Singh and Ms. Pushplata
Singh, Advocates for R-1.
Ms. Amita Gupta, Advocate for R-2.
Ms. Anindita Pujari and Mr.
Siddhartha Srivastava,
Advocates/RPFC (M: 7042634181)
(9) WITH
+ W.P.(C) 4944/2015 & CM APPLs. 36106/2017 & 47394/2019
FOOD CORPORATION OF INDIA, PATRAN, DISTRICT,
PATIALA ..... Petitioner
Through: Mr. Sukumar Pattjoshi, Sr. Advocate
with Mr. Rajeev Sharma, Advocate.
versus
REGIONAL PROVIDENT FUND COMMISSIONER,
CHANDIGARH ..... Respondent
Through: Mr. B.B. Pradhan, Advocate.
Ms. Anindita Pujari and Mr.
Siddhartha Srivastava,
Advocates/RPFC (M: 7042634181)
(10) WITH
+ W.P.(C) 8235/2014 & CM APPL.19146/2014
FOOD CORPORATION OF INDIA FSD, LADHUKA,
FEROZPUR (PB) ..... Petitioner
Through: Mr. Sukumar Pattjoshi, Sr. Advocate
with Mr. Rajeev Sharma, Advocate.
W.P.(C) 5186/2011 & connected matters Page 3 of 8
Signature Not Verified
Digitally Signed By:Devanshu
Signing Date:19.01.2022
10:56:25
versus
REGIONAL PROVIDENT FUND COMMISSIONER,
BATHINDA (PB) ..... Respondent
Through: Mr. Avnish Singh and Ms. Pushplata
Singh, Advocates.
Ms. Anindita Pujari and Mr.
Siddhartha Srivastava,
Advocates/RPFC (M: 7042634181)
(11) WITH
+ W.P.(C) 8237/2014 & CM APPL. 19151/2014
FOOD CORPORATION OF INDIA ..... Petitioner
Through: Mr. Sukumar Pattjoshi, Sr. Advocate
with Mr. Rajeev Sharma, Advocate.
versus
REGIONAL PROVIDENT FUND COMMISSIONER..... Respondent
Through: Mr. Avnish Singh and Ms. Pushplata
Singh, Advocates.
Ms. Amita Gupta, Advocate for R-2.
Ms. Anindita Pujari and Mr.
Siddhartha Srivastava,
Advocates/RPFC (M: 7042634181)
(12) WITH
+ W.P.(C) 8310/2014 & CM APPL.19262/2014
FOOD CORPORATION OF INDIA, FSD FAZILKA,
FEROZPUR (PB) ..... Petitioner
Through: Mr. Sukumar Pattjoshi, Sr. Advocate
with Mr. Rajeev Sharma, Advocate.
versus
REGIONAL PROVIDENT FUND COMMISSIONER,
BATHINDA (PB) ..... Respondent
Through: Ms. Amita Gupta, Advocate for R-2.
Ms. Anindita Pujari and Mr.
Siddhartha Srivastava,
Advocates/RPFC (M: 7042634181)
(13) WITH
+ W.P.(C) 8321/2014 & CM APPL.19282/2014
FOOD CORPORATION OF INDIA (MUKTSAR) ..... Petitioner
Through: Mr. Sukumar Pattjoshi, Sr. Advocate
W.P.(C) 5186/2011 & connected matters Page 4 of 8
Signature Not Verified
Digitally Signed By:Devanshu
Signing Date:19.01.2022
10:56:25
with Mr. Rajeev Sharma, Advocate.
versus
REGIONAL PROVIDENT FUND
COMMISSIONER-II .....Respondent
Through: Mr. Avnish Singh and Ms. Pushplata
Singh, Advocates for R-1.
Ms. Amita Gupta, Advocate for R-2.
Ms. Anindita Pujari and Mr.
Siddhartha Srivastava,
Advocates/RPFC (M: 7042634181)
(14) WITH
+ W.P.(C) 109/2015 & CM APPL. 167/2015
FOOD CORPORATION OF INDIA ..... Petitioner
Through: Mr. Sukumar Pattjoshi, Sr. Advocate
with Mr. Rajeev Sharma, Advocate.
versus
REGIONAL PROVIDENT FUND COMMISSIONER..... Respondent
Through: Mr. B.B. Pradhan, Advocate.
Ms. Anindita Pujari and Mr.
Siddhartha Srivastava,
Advocates/RPFC (M: 7042634181)
(15) WITH
+ W.P.(C) 995/2015 & CM APPL. 1759/2015
FOOD CORPORATION OF INDIA,
NIHAL SINGH WALA ..... Petitioner
Through: Mr. Sukumar Pattjoshi, Sr. Advocate
with Mr. Rajeev Sharma, Advocate.
versus
REGIONAL PROVIDENT FUND COMMISSIONER..... Respondent
Through: Mr. B.B. Pradhan, Advocate.
Ms. Anindita Pujari and Mr.
Siddhartha Srivastava,
Advocates/RPFC (M: 7042634181)
(16) WITH
+ W.P.(C) 1399/2015 & CM APPL. 2453/2015
FOOD CORPORATION OF INDIA KHANAURI,
SANGRUR (PB.) ..... Petitioner
Through: Mr. Sukumar Pattjoshi, Sr. Advocate
W.P.(C) 5186/2011 & connected matters Page 5 of 8
Signature Not Verified
Digitally Signed By:Devanshu
Signing Date:19.01.2022
10:56:25
with Mr. Rajeev Sharma, Advocate.
versus
REGIONAL PROVIDENT FUND COMMISSIONER
BATHINDA (PB.) ..... Respondent
Through: Mr. B.B. Pradhan, Advocate.
Ms. Anindita Pujari and Mr.
Siddhartha Srivastava,
Advocates/RPFC (M: 7042634181)
(17) WITH
+ W.P.(C) 1646/2015
FOOD CORPORATION OF INDIA ..... Petitioner
Through: Mr. Sukumar Pattjoshi, Sr. Advocate
with Mr. Rajeev Sharma, Advocate.
versus
REGIONAL PROVIDENT FUND COMMISSIONER..... Respondent
Through: Mr. B.B. Pradhan, Advocate.
Ms. Anindita Pujari and Mr.
Siddhartha Srivastava,
Advocates/RPFC (M: 7042634181)
(18) WITH
+ W.P.(C) 1911/2015
FOOD CORPORATION OF INDIA ..... Petitioner
Through: Mr. Sukumar Pattjoshi, Sr. Advocate
with Mr. Rajeev Sharma, Advocate.
versus
REGIONAL PROVIDENT FUND COMMISSIONER..... Respondent
Through: Mr. B.B. Pradhan, Advocate.
Ms. Anindita Pujari and Mr.
Siddhartha Srivastava,
Advocates/RPFC (M: 7042634181)
(19) WITH
+ W.P.(C) 1922/2015
FOOD CORPORATION OF INDIA DISTRICT,
MOGA (PB.) ..... Petitioner
Through: Mr. Sukumar Pattjoshi, Sr. Advocate
with Mr. Rajeev Sharma, Advocate.
versus
REGIONAL PROVIDENT FUND COMMISSIONER BATHINDA
W.P.(C) 5186/2011 & connected matters Page 6 of 8
Signature Not Verified
Digitally Signed By:Devanshu
Signing Date:19.01.2022
10:56:25
(PB.) ..... Respondent
Through: Mr. B.B. Pradhan, Advocate.
Ms. Anindita Pujari and Mr.
Siddhartha Srivastava,
Advocates/RPFC (M: 7042634181)
(20) WITH
+ W.P.(C) 5171/2016 & CM APPL.21536/2016
FOOD CORPORATION OF INDIA ..... Petitioner
Through: Mr. Sukumar Pattjoshi, Sr. Advocate
with Mr. Rajeev Sharma, Advocate.
versus
THE ASSISTANT PROVIDENT FUND
COMMISSIONER ..... Respondent
Through: Mr. B.B. Pradhan, Advocate.
Ms. Anindita Pujari and Mr.
Siddhartha Srivastava,
Advocates/RPFC (M: 7042634181)
(21) WITH
+ W.P.(C) 5203/2016 & CM APPL.21627/2016
FOOD CORPORATION OF INDIA ..... Petitioner
Through: Mr. Sukumar Pattjoshi, Sr. Advocate
with Mr. Rajeev Sharma, Advocate.
versus
THE ASSISTANT PROVIDENT FUND
COMMISSIONER ..... Respondent
Through: Mr. B.B. Pradhan, Advocate.
Ms. Anindita Pujari and Mr.
Siddhartha Srivastava,
Advocates/RPFC (M: 7042634181)
(22) AND
+ W.P.(C) 6642/2016
FOOD CORPORATION OF INDIA ..... Petitioner
Through: Mr. Sukumar Pattjoshi, Sr. Advocate
with Mr. Rajeev Sharma, Advocate.
versus
THE ASSISTANT PROVIDENT FUND
COMMISSIONER ..... Respondent
Through: Ms. Anindita Pujari and Mr.
W.P.(C) 5186/2011 & connected matters Page 7 of 8
Signature Not Verified
Digitally Signed By:Devanshu
Signing Date:19.01.2022
10:56:25
Siddhartha Srivastava,
Advocates/RPFC (M: 7042634181)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 17.01.2022
1. This hearing has been done through video conferencing.
2. An adjournment slip has been moved on behalf of the Petitioner- Food Corporation of India on the ground that the briefing counsel is suffering from COVID. The request for adjournment is not opposed. However, an early hearing is requested in the matters.
3. List these matters for hearing on 24th March, 2022 at 2:30 pm. Along with these matters, W.P.(C) 6954/2014 titled Food Corporation of India FSD Lakhewali (Muktsar) v. RPFC be also listed on the next date.
PRATHIBA M. SINGH, J.
JANUARY 17, 2022/dk/sk W.P.(C) 5186/2011 & connected matters Page 8 of 8