Delhi High Court - Orders
National Insurance Co Ltd vs Sharp Menthol Ltd on 12 April, 2023
Author: Najmi Waziri
Bench: Najmi Waziri, Sudhir Kumar Jain
$~19 & 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 227/2018
NATIONAL INSURANCE CO LTD ..... Appellant
Through: Mr. Sudhir Nandrajog, Sr. Advocate
with Mr. Yogesh Malhotra, Mr.
Sushant Kishore, Advocates
versus
SHARP MENTHOL LTD ..... Respondent
Through: Mr. Saurabh Kirpal, Ms. Bhakti
Pasrija, Mr. Moksh Pasrija, Mr. Sonu
Mandal, Advocates
+ FAO(OS) (COMM) 301/2018
SHARP MINT LTD ..... Appellant
Through: Mr. Saurabh Kirpal, Ms. Bhakti
Pasrija, Mr. Moksh Pasrija, Mr. Sonu
Mandal, Advocates
versus
NATIONAL INSURANCE CO LTD ..... Respondent
Through: Mr. Sudhir Nandrajog, Sr. Advocate
with Mr. Yogesh Malhotra, Mr.
Sushant Kishore, Advocates
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 12.04.2023 The hearing has been conducted through hybrid mode (physical and Signature Not Verified Digitally Signed By:NIDHI Signing Date:13.04.2023 17:45:35 virtual hearing).
At the respondent's request, renotify on 17.05.2023.
NAJMI WAZIRI, J SUDHIR KUMAR JAIN, J APRIL 12, 2023/j Signature Not Verified Digitally Signed By:NIDHI Signing Date:13.04.2023 17:45:35