Delhi High Court - Orders
Cipla Limited & Anr vs National Pharmaceutical Pricing ... on 11 July, 2024
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2478/2024 & CM APPL. 10149/2024
CIPLA LIMITED & ANR. .....Petitioners
Through: Ms. Archana Sahadeva, Advocate
(through VC).
versus
NATIONAL PHARMACEUTICAL PRICING AUTHORITY &
ORS. .....Respondents
Through: Mr. Kirtiman Singh, CGSC with Ms.
Waize Ali Noor, Ms. Manmeet
Sareen, Mr. Varun Rajawat, Mr.
Ranjeev Khatana and Mr. Varun
Pratap Singh, Advocates for R-1 & 2.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 11.07.2024
1. No time left.
2. List on 11th November, 2024.
3. Interim order, if any, to continue.
ACTING CHIEF JUSTICE TUSHAR RAO GEDELA, J JULY 11, 2024 kct This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/07/2024 at 01:44:22