Gujarat High Court
Swaminarayan Co Op Housing Soc Limited vs Harishbhai Vishnubhai Patel on 14 June, 2019
Author: Anant S. Dave
Bench: Anant S. Dave, Biren Vaishnav
C/LPA/15243/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
F/LETTERS PATENT APPEAL NO. 15243 of 2019
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ADMINSTRATIVE OFFICER AHMEDABAD MUNICIPAL SCHOOL BOARD
Versus
SHAIKH ISMAIL GULAMNABI
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Appearance:
HL PATEL ADVOCATES(2034) for the Appellant(s) No. 1
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C/LPA/15243/2019 ORDER
CORAM: HONOURABLE THE ACTING CHIEF JUSTICE ANANT S. DAVE
and
HONOURABLE MR.JUSTICE BIREN VAISHNAV
Date : 14/06/2019
COMMON ORAL ORDER
(PER : HONOURABLE THE ACTING CHIEF JUSTICE ANANT S. DAVE) Office objections to be removed on or before 6.7.2019, failing which, the concerned matter shall stand dismissed for non-prosecution.
(ANANT S. DAVE, ACJ) (BIREN VAISHNAV, J) A.M. PIRZADA Page 5 of 5 Downloaded on : Wed Jul 10 03:15:33 IST 2019