Calcutta High Court (Appellete Side)
Bhabani Prasad Mali vs State Of West Bengal & Anr on 26 March, 2019
Author: Subhasis Dasgupta
Bench: Subhasis Dasgupta
1 82 26.03.2019
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d.p. CRR No. 293 of 2019 Bhabani Prasad Mali Vs. State of West Bengal & Anr.
Mr. Avik Datta.
... For the Petitioner.
Mr. Binoy Kr. Panda.
...For the State.
Mr. Sujoy Sarkar.
...For the O.P. No. 2.
Learned advocate for the State submits that in order to address the issue materials already collected in the C.D. may be looked into. The case is adjourned.
State is directed to produce a copy of the C.D. on the next date of hearing.
Matter will appear in the list as "Listed Motion" on 8th April, 2019.
( Subhasis Dasgupta, J.)