Rajasthan High Court - Jaipur
Sunrise Naturopathy And Health Resort ... vs State Of Rajasthan on 23 September, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 4579/2021
Sunrise Naturopathy And Health Resort Pvt. Ltd.
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Sandeep Singh Shekhawat For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 23/09/2021 Application for vacation of stay shall be considered at the time of admission.
List this case again on 17.11.2021. Interim order, if any, to continue.
(SANJEEV PRAKASH SHARMA),J Arun/132 (Downloaded on 27/09/2021 at 09:29:40 PM) Powered by TCPDF (www.tcpdf.org)