Delhi High Court - Orders
Savino Del Bene Freight Forwarders ... vs Svil Mines Ltd on 3 November, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~20 (company)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 484/2013
SAVINO DEL BENE FREIGHT FORWARDERS (INDIA) PVT
LTD ..... Petitioner
Through: Mr.Sumeet Kaul, Ms.Shankari
Mishra and Ms.Niharika Tanwar,
Advs.
versus
SVIL MINES LTD ..... Respondent
Through: Ms. Ruchi Sindhwani, Sr. SC with
Ms.Megha Bharara, Adv. for OL
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 03.11.2022
OLR 30/2022
1. Issue notice.
2. Notice is accepted by Mr. Sumeet Kaul, Advocate on behalf of the ex-management.
3. Let notice of this OLR be also issued to Punjab National Bank, Union Bank of India, Phoenix ARC Pvt. Ltd., Canara Bank and State Bank of India, to be served through all permitted modes, including electronically, returnable on 23rd January, 2023.
4. Issuance of this notice shall not, however, prevent the above parties from appearing before the Official Liquidator (in short, 'OL') and Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:04.11.2022 18:41:00 mutually settling the draft Sale Notice with respect to assets of the Company (in Liqn.). For this purpose, the OL may request the concerned officials of the above parties to appear before him on a convenient date.
NAVIN CHAWLA, J NOVEMBER 03, 2022 s Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:04.11.2022 18:41:00