Calcutta High Court (Appellete Side)
Golam Mohiuddin Mondal vs The State Of West Bengal & Ors on 30 November, 2023
Author: Kausik Chanda
Bench: Kausik Chanda
30.11.2023.
ap 15 WPA 27275 of 2022 Golam Mohiuddin Mondal Vs. The State of West Bengal & Ors.
Mr. Partha Sarathi Bhattacharyya, Sr. Advocate, Mr. Arindam Sen Mr. Raju Bhattacharyya ... For the petitioner.
Mr. Prabir Dasgupta Mr. Suman Dey ... For BCKV.
Mr. Supriyo Chattopadhyay, AGP, Ms. Sayantanee Bhattacharjee ... For the State.
Heard the parties at length.
List this matter on December 05, 2023 under the heading 'To Be Mentioned'.
(Kausik Chanda, J.)