Himachal Pradesh High Court
Vijay Kumar And Others vs . State Of H.P. & Ors. on 17 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Vijay Kumar and others Vs. State of H.P. & Ors.
CWP No.5425 of 2020 .
17.03.2022 Present: Mr. Bhuvnesh Sharma and Mr. Ramakant Sharma, Advocates, for the petitioners.
Mr. Vikas Rathore, Additional Advocate General, for respondent No.1-State.
Mr. Ajay Thakur, Advocate vice Mr. Avneesh Bhardwaj, Advocate, for respondents No.2 and 3.
CWP No.5425 of 2020 & CMP No.1075 of 2022 Mr. Ajay Thakur, learned vice counsel appearing for respondents No.2 and 3-Temple Trust seeks time to obtain specific instructions that respondents No.2 and 3 shall adhere to the seniority list while upgrading the various posts and preference shall be given to the seniors over the juniors.
List on 11.04.2022.
(Mohammad Rafiq)
Chief Justice
(Jyotsna Rewal Dua)
March 17, 2022 Judge
R.Atal/Mukesh
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