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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1) in The Rajasthan Colonisation (Medium and Minor Irrigation Projects Government Lands Allotment) Rules, 1968

(1)Except in cases falling under Rule 6, the following order of priority shall be observed in the allotment of Government land under these Rules.-
(i)displaced agriculturists;
(ii)landless persons.