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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(d) in The M.P. Ashaskiya Shikshan Sanstha (Anudan Ka Pradaya) Adhiniyam, 1978

(d)"Employee" means an employee of the institution other than a teacher [* * *] [The words 'in respect of whose employment maintenance grant is paid by the State Government or the Ayog, as the case may be, to the institution and', omitted by Madhya Pradesh Act No. 26 of 2000 Section 4 (w.e.f. 18-8-2000).] shown on the pay roll of the institution against a post as being in the employment as such but does not include an employee whose appointment is disapproved under clause (c) of Section 6;