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Karnataka State Board Of Wakfs .Thr ... vs The State Of Karnataka And Ors. on 28 August, 2017

Bench: S.A. Bobde, L. Nageswara Rao

                   ITEM NO.11                  COURT NO.7               SECTION IV-A

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

                   Petitions for Special Leave to Appeal (C) Nos. 19701-19702/2013
                   (Arising out of impugned final judgment and order dated
                   05-11-2012 in WA No. 5591/2011 and WA No. 379/2012 passed by
                   the High Court Of Karnataka At Bangalore)

                   KARNATAKA STATE BOARD OF WAKFS & ANR.              Petitioner(s)
                                                   VERSUS
                   THE STATE OF KARNATAKA AND ORS.                    Respondent(s)
                   (With appln.(s) for impleadment, exemption from filing O.T.,
                   directions, permission to file addl. documents on behalf of
                   State of Karnataka with prayer for interim relief)

                   Date : 28-08-2017 These matters were called on
                                        for hearing today.
                   CORAM :
                            HON'BLE MR. JUSTICE S.A. BOBDE
                            HON'BLE MR. JUSTICE L. NAGESWARA RAO

                   For Petitioner(s)    Mr. Guru Krishnakumar, Sr. Adv.
                                        Mr. Hari Haran, Adv.
                                        Mr. S.R. Setia, AOR

                   For Respondent(s)    Mr. R. Basant, Sr. Adv.
                                        Mr. Nishanth Patil, Adv.
                                        Mr. Anup Jain, AOR

                                        Mr. Syed Mehdi Imam, AOR
                                        Mrs. Shamama Anis, Adv.
                                        Mr. Tabrez, Adv.
                                        Mr. Noorullah, Adv.
                                        Mr. Javed Muzafar, Adv.

                                        Mr. C.B. Gururaj, Adv.
                                        Mr. Amith J., Adv.
                                        Mr. Prakash Ranjan Nayak, AOR

                                        Mr.V.N. Raghupathy, AOR

                                        Mr. S.N. Bhat, AOR

                         UPON hearing the counsel the Court made the following
                                              O R D E R

Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2017.08.28 List the maters on a Tuesday after six weeks.

Reason: Applications for impleadment, directions will be taken up along with the main matter.

                         [ Charanjeet Kaur ]           [ Indu Kumari Pokhriyal ]
                            A.R.-cum-P.S.                    Branch Officer