Jammu & Kashmir High Court
Rita Devi vs Non-Applicant(S)/Respondent(S) on 22 July, 2022
Author: Rahul Bharti
Bench: Rahul Bharti
145
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CCP(S) No. 286/2021
Rita Devi ....Applicant(s)/Petitioner(s)
Through :- None.
V/s
....Non-applicant(s)/Respondent(s)
Prem Nath, Chief Education Officer
and anr
None.
Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
ORDER
22.07.2022 Jammu and Kashmir High Court Bar Association, Jammu has given a protest call to abstain from causing appearance in the cases concerning the issues demanding provisions at the Court premises from the Govt., so there is no representation on behalf of the parties.
Adjourned.
List the matter on 23.09.2022.
(Rahul Bharti) Judge Jammu:
22.07.2022 Abinash