Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Karnataka - Subsection Section 91(z) in Karnataka Municipalities Act, 1964 (z)the construction, purchase, organisation, maintenance extension and management, of mechanically propelled transport facilities for the conveyance of the public;
