Allahabad High Court
The Commissioner Commercial Tax Lko. vs M/S Uptron India Ltd.Lko.And Ors. on 5 January, 2010
Author: Naravan Shukla
Bench: Naravan Shukla
Court No. - 3 Case :- TRADE TAX REVISION DEFECTIVE No. - 350 of 2009 Petitioner :- The Commissioner Commercial Tax Lko. Respondent :- M/S Uptron India Ltd.Lko.And Ors. Petitioner Counsel :- C.S.C. Hon'ble Shri Naravan Shukla.J.
C.M.ADDlication No.127756 of 2009 Issue notice.
Order Date :- 5.1.2010 Banswar