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Allahabad High Court

The Commissioner Commercial Tax Lko. vs M/S Uptron India Ltd.Lko.And Ors. on 5 January, 2010

Author: Naravan Shukla

Bench: Naravan Shukla

Court No. - 3

Case :- TRADE TAX REVISION DEFECTIVE No. - 350 of 2009
Petitioner :- The Commissioner Commercial Tax Lko.
Respondent :- M/S Uptron India Ltd.Lko.And Ors.

Petitioner Counsel :- C.S.C.

Hon'ble Shri Naravan Shukla.J.

C.M.ADDlication No.127756 of 2009 Issue notice.

Order Date :- 5.1.2010 Banswar