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Union of India - Section

Section 11 in The Chennai Port Trust (Licensing of Stevedores) Regulations, 2009

11. Deployment of Workers From Port/License Holder or Outsider.

- In case the Port is unable to supply the requisite workers against the requisition placed by stevedores, the Port may allow the stevedores to make their own arrangement for this purpose, subject to the condition that they should obtain the license from the authority concerned.