M/S Contract Advertising (India) Pvt ... vs M/S Adarsh Developers Pvt Ltd on 16 December, 2010

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Karnataka High Court

M/S Contract Advertising (India) Pvt ... vs M/S Adarsh Developers Pvt Ltd on 16 December, 2010

Bench: H N Nagamohan Das

IN THE HIGH COURT OF KARNATAKA AT BANGALORE

DATED THIS THE 16'?" DAY OF DECEI\/IEER; I  %

BEFORE

THE HONBLE MR. IUSTICE  
Co.P.No._172/2009*».   O"  I
BETWEEN: ' .  

M/S. CONTRACT ADvERTIsING(INDIA;_E%»
PRIVATE LIMITED  ._     
A COMPANY REGISTERED UNDER: THE  I  _
C0MI>ANIEsACT,I956  _  j'  .-
AND IIAVING_ITjs'REGI3TERED OFFICE - ~

AT, M~';:1A'BQWS 6";':"fI;7LOOR;---
SAHAR 1>IIAzAvs::Q_I/II2LE:>:,""-.D___ . I
ANDHERI KURLA'ROAD 1.   ' V.
I.B.NAGAR ANDH1ERI(EAs"'T) '
MUMBA1--400 0'59,_  _ ' "

AI}TD ALSO ITS' BRANCH OFFICE AT

 "  . 'Nm 58;'.LA\[ELLE ROAD, BANGALORE~560 om
 » _RE1?REV_SE]\T_E'D BY ITS
 CZQMMVERCIALISIIANAGER,

"MR;'V.VEI§II§,A'EARAMAN.

  .  ..PETITIONER
(By M/S;{iARIAPPA 8: CO. )

I M/S. ADARSH DEVELOPERS PRIVATE LIMITED
~ A COMPANY INCORPORATED UNDER THE

PROVISIONS OF THE COMPANIES ACT, 1956
AND HAVING ITS REGISTERED OFFICE AT

ﬂl U-"\.

K../'

\.,



l\.J

NOJO, VITTAL MALLAYA RoAD,
BANGALORE660 om
REPRESENTED BY ITS
MANAGING DIRECTOR.  --. _  
.RESPoNDEN1' 
(By SR1 VRSHIVATCUMAR, ADV.)   ' " " ~ 

THIS    FILED  

434 AND 439 OF THE COMPANIES, ACT, V195:5itRiR_A:{ti\iG To}

WIND UP THE RESPONDENTl€QMPANY.._.

This petition coiéﬁiftg on for édniislsion this day, the court made the following; i V l' l ' ' and learned .éovocgites"'ii.s:"filecl'. In terms of the settlement respondentgahavs issued post-dated cheques as speciﬁed in " _ the settlleinent. Petitioner acknowledges receipt of four respondent. In terms of the settlement, this petition' is.Vii-ereby closed. Liberty is reserved to the petitioner to i he reyiveiVt'he petition in the event of breach of terms of settlement. 32$? "' 33353

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Karnataka High Court