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[Section 14]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 14(3) in The M.P. Dowry Prohibition Rules, 2004
| Place:Date: | …...............Signature of the Headof theWelfare Institution/Organisation |
| 1. | Name of the Welfare Institution / Organisation | ................. |
| 2. | Full address | ................. |
| 3. | Brief Account of the achievements during last five years | ................. |
| 4. | Name and address of the Head of the Institution/Organization | ................. |
| 5. | Certificate No., date and date of expiry | ................. |
| 6. | Any other particular | ................. |
| Place:Date: | Signature of the Headof theWelfare Institution/Organisation |