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State of Arunachal Pradesh - Section

Section 16 in Arunachal Pradesh University Act, 2012

16.

The following shall be the authority of the University:
(1)The Court
(2)The Executive Council
(3)The Academic Council
(4)The Planning Board
(5)The Finance Committee
(6)The Faculties; and
(7)Such other authorities as may be declared by the Statutes to be Authorities of the University.