Section 2(1) in The Gum Karaya Grading and Marking Rules, 2013
(1)In these rules, unless the context otherwise requires -(a)"Agricultural Marketing Adviser" means the Agricultural Marketing Adviser to the Government of India.(b)"authorised packer" means a person or a body of persons who has been granted a certificate of authorisation to grade and mark Gum Karaya in accordance with the grade standards and procedure prescribed under these rules;(c)"Certificate of Authorisation" means a certificate issued under the provisions of the General Grading and Marking Rules, 1988 authorising a person or a body of persons to grade and mark Gum Karaya with the grade designation mark;(d)"General Grading and Marking Rules" means the General Grading and Marking Rules, 1988 made under section 3 of the Agricultural Produce (Grading and Marking) Act, 1937 (1 of 1937);(e)"grade designation mark" means the "Agmark Insignia" referred to in rule 3.(f)"Schedule" means a Schedule appended to these rules.
